COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 76 of 197

High Courts25 Aug 2010Dismissed

Manjit Jaju Vs Registrar of Companies, N.C.T. of Delhi and Haryana

Delhi High Court · (2011) 101 CLA 153 : (2010) 159 CompCas 112 : (2011) 105 SCL 704

Companies Act, 1956 — Section 468, 628, 63Criminal Procedure Code, 1973 (CrPC) — Section 468, 482

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High Courts25 Aug 2010Dismissed

Lucas Indian Services Ltd. Vs Sanjay Kumar Agarwal

Delhi High Court · (2010) 173 DLT 438

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 41 Rule 1, Order 41 Rule 27(1), Order 6 Rule 14, 96

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High Courts25 Aug 2010Dismissed

Sh. Harinder Singh Vs Sh. Kuldeep Singh and Vijaya Bank

Delhi High Court · (2010) 6 ILR Delhi 730

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts25 Aug 2010Dismissed

Delhi Jal Board Vs Sh. Devender Singh Sole Proprietor Jagat Singh Contractor

Delhi High Court · (2010) 08 DEL CK 0122

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 227

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High Courts25 Aug 2010Dismissed

Govt of NCT of Delhi and Another Vs Robin Singh

Delhi High Court · (2010) 171 DLT 705 : (2010) 7 RCR(Criminal) 1007

Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 173, 302Penal Code, 1860 (IPC) — Section 120

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High Courts25 Aug 2010Dismissed

Rohit Kumar Vs Delhi Subordinate Services Selection Board

Delhi High Court · (2010) 08 DEL CK 0120

Constitution of India, 1950 — Article 226

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High Courts25 Aug 2010Dismissed

National Textile Corporation (DP and R) Ltd. Vs Punjab National Bank and Others

Delhi High Court · (2011) 1 RCR(Rent) 292

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 4, 4(1)

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High Courts20 Aug 2010

Mrs. Flora Bose Vs Suproti Bose

Delhi High Court · AIR 2011 Delhi 5 : (2011) 3 CivCC 262 : (2010) 171 DLT 509 : (2010) 2 DMC 397 : (2011) 162 PLR 7 : (2011) 7 RCR(Civil) 2423

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts20 Aug 2010Dismissed

Smt. Kailash Kumari Vs Smt. Rajni Monga and Others

Delhi High Court · (2010) 08 DEL CK 0345

Evidence Act, 1872 — Section 138

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High Courts20 Aug 2010

Anil Kumar Gupta Vs N.C.T. of Delhi and Others

Delhi High Court · (2010) 08 DEL CK 0343

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High Courts20 Aug 2010

Subhash Chander Garg Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2010) 08 DEL CK 0342

Central Civil Services (Pension) Rules, 1972 — Rule 26(2), 37

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High Courts20 Aug 2010

Commissioner of Income Tax Vs Mahesh Kumar

Delhi High Court · (2011) 196 TAXMAN 415

Income Tax Act, 1961 — Section 142A, 147, 260A, 69

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High Courts20 Aug 2010Dismissed

Rebby Varghese Vs Haier Appliances Pvt. Ltd. and Another

Delhi High Court · (2010) 159 CompCas 25 : (2011) 161 PLR 61

Negotiable Instruments Act, 1881 (NI) — Section 138, 141(1)

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High Courts20 Aug 2010Dismissed

Anju Vs University of Delhi and Others

Delhi High Court · (2010) 08 DEL CK 0291

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High Courts20 Aug 2010Dismissed

Shri Vinod Kulshrestha Vs Union of India (UOI) and Others

Delhi High Court · (2010) 08 DEL CK 0288

Central Civil Services (Pension) Rules, 1972 — Rule 18, 19, 19(1), 6, 6(2)Constitution of India, 1950 — Article 226, 227

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High Courts20 Aug 2010Dismissed

Triloki Nath Dhir Vs N.D.M.C. and Another

Delhi High Court · (2010) 171 DLT 628

Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5, 5A, 5B, 5C

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High Courts20 Aug 2010Allowed

Krishna Kumari Vs Ram Singh (through LRs.) and Swarn Kanta

Delhi High Court · (2010) 08 DEL CK 0278

Contract Act, 1872 — Section 201North Western Provinces Tenancy Act, 1901 — Section 20(2)Transfer of Property Act, 1882 — Section 53(A)

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High Courts20 Aug 2010Dismissed

Meenakshi Rai Katariya Vs DDA

Delhi High Court · AIR 2011 Delhi 56

Constitution of India, 1950 — Article 14, 226, 39Contract Act, 1872 — Section 23

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High Courts20 Aug 2010Disposed Off

Vinod Kumar Vs The State (GNCT) of Delhi

Delhi High Court · (2010) 08 DEL CK 0239

Penal Code, 1860 (IPC) — Section 34, 392, 397, 411

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High Courts20 Aug 2010Disposed Off

Parvinder and Vikass Alias Rohit Vs The State of Nct Delhi

Delhi High Court · (2010) 08 DEL CK 0238

Penal Code, 1860 (IPC) — Section 34, 392, 397

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