High Courts20 Aug 2010Dismissed
Wheels India Vs Nirmal Singh and Others
Delhi High Court · (2010) 08 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 77 of 197
High Courts20 Aug 2010Dismissed
Commissioner of Income Tax Vs Bajrang Lal Bansal
Delhi High Court · (2011) 241 CTR 64 : (2011) 335 ITR 572 : (2011) 200 TAXMAN 188
Income Tax Act, 1961 — Section 147, 260A, 69B
High Courts20 Aug 2010
Ganesh and Another Vs State of NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 311, 313Penal Code, 1860 (IPC) — Section 363, 376
High Courts20 Aug 2010Dismissed
Mithai Lal Vs State and Another
Delhi High Court · (2010) 08 DEL CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts20 Aug 2010
Sushila Vs Ram Singh (through L.Rs.), Prem Wati, Suraj through the substituted Transferee and Swaran Kanta
Delhi High Court · (2010) 08 DEL CK 0150
Contract Act, 1872 — Section 201North Western Provinces Tenancy Act, 1901 — Section 20(2)Transfer of Property Act, 1882 — Section 53(A)
High Courts20 Aug 2010
Focus Brands Trading (India) Pvt Ltd and Another Vs Campari International S.A.M and Another
Delhi High Court · (2010) 08 DEL CK 0117
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 16, 44, 45, 8, 9Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 2, 3
High Courts20 Aug 2010Dismissed
Jagatjit Jaiswal and Another Vs Karamjit Singh Jaswal and Another
Delhi High Court · (2010) 08 DEL CK 0116
Arbitration and Conciliation Act, 1996 — Section 9
High Courts20 Aug 2010
Paramjit Singh @ Bittoo Vs State
Delhi High Court · (2010) 08 DEL CK 0110
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts19 Aug 2010Dismissed
Sat Pal Babbar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 08 DEL CK 0351
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts19 Aug 2010
Ram Prakash Kesharwani Vs Union of India (UOI) and Others
Delhi High Court · (2010) 08 DEL CK 0344
High Courts19 Aug 2010Dismissed
Sarla Devi Vs Rajesh Sharma
Delhi High Court · (2010) 172 DLT 714
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Aug 2010
Liakat Ali (since deceased) through LRs. Vs Afsar Khan
Delhi High Court · (2010) 173 DLT 469
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Aug 2010Dismissed
Gorakhnath Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 LLJ 289 : (2010) 6 SLR 580
Constitution of India, 1950 — Article 311
High Courts19 Aug 2010Dismissed
Commissioner, VAT Vs Taneja Mines Pvt. Ltd.
Delhi High Court · (2011) 273 ELT 228
Delhi Value Added Tax Act, 2004 — Section 4(1)Sales Tax Act — Section 6
High Courts19 Aug 2010Allowed
Abhilasha Garg and Another Vs The Appropriate Authority (PNDT Act) D.C. (East) and Others
Delhi High Court · (2010) 08 DEL CK 0166
Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2), 3(4)
High Courts19 Aug 2010
American Institute of Indian Studies Vs Rajesh Kaushik
Delhi High Court · (2010) 08 DEL CK 0133
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Industrial Disputes Act, 1947 — Section 17B
High Courts19 Aug 2010Dismissed
Mohd. Usman @ Haji Vs Commissioner of Police and Others
Delhi High Court · (2010) 172 DLT 73
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Telegraph (First Amendment) Rules, 1999 — Rule 419A, 419A(9)
High Courts19 Aug 2010Dismissed
Franco Indian Pharmaceuticals Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 172 DLT 190
Essential Commodities Act, 1955 — Section 7A
High Courts19 Aug 2010
Mohd. Taqi Vs State Mohd. Noor and Mohd. Shakir Vs The State NCT of Delhi
Delhi High Court · (2010) 08 DEL CK 0112
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 371, 393, 394