High Courts28 Apr 2010Dismissed
Madhu Rani Vs Gagan Tyagi
Delhi High Court · (2010) 04 DEL CK 0186
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 128 of 197
High Courts28 Apr 2010Dismissed
Rattan Lal Prajapati Vs MCD and Others
Delhi High Court · (2010) 04 DEL CK 0185
Constitution of India, 1950 — Article 21Delhi Municipal Corporation Act, 1957 — Section 420
High Courts28 Apr 2010Dismissed
Commissioner of Income Tax Vs Gillette Diversified Operations Pvt. Ltd.
Delhi High Court · (2010) 324 ITR 226 : (2011) 198 TAXMAN 154
High Courts28 Apr 2010Dismissed
Bharat Singh Vs Indian Airlines and Another
Delhi High Court · (2010) 04 DEL CK 0173
High Courts28 Apr 2010Dismissed
Union of India (UOI) and Others Vs Navrang Lal
Delhi High Court · (2010) 04 DEL CK 0172
Constitution of India, 1950 — Article 226
High Courts28 Apr 2010Dismissed
S.C. Upadhyay Vs The Hindustan Paper Corporation
Delhi High Court · (2010) 04 DEL CK 0163
Constitution of India, 1950 — Article 14, 21, 226, 309Hindustan Paper Corporation Conduct, Discipline and Appeal Rules — Rule 23, 24, 25, 4, 5
High Courts28 Apr 2010
The Commissioner of Income Tax Vs Lalsons Enterprises
Delhi High Court · (2010) 194 TAXMAN 512
Income Tax Act, 1961 — Section 263, 80HHC
High Courts28 Apr 2010Dismissed
Chief Secretary of Government of NCT of Delhi and Others Vs Sh. Jai Bhagwan
Delhi High Court · (2010) 04 DEL CK 0116
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 34, 341, 506
High Courts28 Apr 2010Allowed
Col. Sawai Bhawani Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 5 ILR Delhi 243
Forest Act, 1927 — Section 59A(2), 59GGold (Control) Act, 1968 — Section 111, 112, 16, 16(12), 16(2)Income Tax Act, 1922 — Section 2(2), 24B
High Courts28 Apr 2010Dismissed
Central Tibetan Schools Administration Vs Vinod Kumar
Delhi High Court · (2010) 04 DEL CK 0109
Central Tibetan Schools Administration Appointment, Promotion and Seniority etc. Rules, 1975 — Rule 10, 10(1), 10(2), 11, 12Constitution of India, 1950 — Article 14, 16
High Courts27 Apr 2010
Badar Industries (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 426 : (2010) 102 SCL 70
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts27 Apr 2010
Rajinder Bawa, Director, Baver Suspension (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 448 : (2010) 119 DRJ 302 : (2010) 102 SCL 234
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts27 Apr 2010
True Fab (P.) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 452 : (2010) 102 SCL 153
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts27 Apr 2010Dismissed
Commissioner of Income Tax Vs Suresh Kumar Kakar
Delhi High Court · (2010) 04 DEL CK 0250
Income Tax Act, 1961 — Section 147, 68
High Courts27 Apr 2010Dismissed
Ashok Kumar Bagga Vs Ashok Kumar Arora and Another
Delhi High Court · (2010) 04 DEL CK 0239
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Section 89
High Courts27 Apr 2010Disposed Off
Jaiveer Singh Vs State
Delhi High Court · (2011) 2 AD 716
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts27 Apr 2010Dismissed
Union of India and others Vs Om Prakash and others
Delhi High Court · (2010) 04 DEL CK 0221
Constitution of India, 1950 — Article 14, 226
High Courts27 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. V.K. Jain
Delhi High Court · (2010) 04 DEL CK 0220
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(5)
High Courts27 Apr 2010Dismissed
Sh. Rampat Azad Vs Union of India and others
Delhi High Court · (2010) 04 DEL CK 0209
Constitution of India, 1950 — Article 226
High Courts27 Apr 2010Dismissed
Dr. A.K. Belwal Vs Union of India and Others
Delhi High Court · (2010) 04 DEL CK 0208
Constitution of India, 1950 — Article 226