High Courts26 Apr 2010Dismissed
UOI and Others Vs Kapal Dev
Delhi High Court · (2010) 04 DEL CK 0210
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 130 of 197
High Courts26 Apr 2010Dismissed
New India Assurance Co. Ltd. Vs Bali Ram Bansal and Others
Delhi High Court · (2010) 04 DEL CK 0101
High Courts26 Apr 2010
Radhey Shyam Vs State (N.C.T.) of Delhi
Delhi High Court · (2010) 04 DEL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300
High Courts26 Apr 2010
S.C. Rahi Vs Union of India (UOI) and Another S.L. Bansal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 179 ECR 18
High Courts26 Apr 2010Dismissed
Director General (Prison) Vs Sh. Hari Shankar
Delhi High Court · (2010) 04 DEL CK 0070
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts26 Apr 2010
R.K. Tangri Vs Pankaj Khetan and Another
Delhi High Court · (2010) 04 DEL CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 Apr 2010
Montreaux Resorts (P) Limited and Another Vs Vikram Bakshi and Others
Delhi High Court · (2010) 04 DEL CK 0050
Companies Act, 1956 — Section 397, 398Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts26 Apr 2010Allowed
Food Corporation of India Vs Regional Provident Fund Commissioner and Another
Delhi High Court · (2010) 04 DEL CK 0048
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts26 Apr 2010Allowed
Sardar Patel Vidyalaya Vs G.P. Srivastava
Delhi High Court · (2010) 5 ILR Delhi 235
Delhi School Education Act, 1973 — Section 10, 11, 8, 8(2), 8(3)Delhi School Education Rules, 1973 — Rule 115(2), 115(5), 120(1), 120(2)
High Courts26 Apr 2010
Nirmal Industries Vs Dhanju Ram and Another
Delhi High Court · (2010) 04 DEL CK 0031
High Courts26 Apr 2010Dismissed
Uttam Kumar Vs State State Vs Uttam Kumar
Delhi High Court · (2010) 04 DEL CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 91Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Apr 2010Dismissed
Delhi Transport Corporation Vs Shri Shyam Sunder and Others Shri Shyam Sunder Vs Delhi Transport Corporation
Delhi High Court · (2010) 04 DEL CK 0025
Constitution of India, 1950 — Article 226Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9
High Courts23 Apr 2010Allowed
Arvind Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0370
Constitution of India, 1950 — Article 10, 14, 14(4), 15, 15(4)
High Courts23 Apr 2010
Umakant Vs D.T.C. and Another
Delhi High Court · (2010) 04 DEL CK 0369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts23 Apr 2010
Jai Prakash Vs Wimpy Fast Food P. Ltd. and Others Goodwill Food Pvt. Ltd. Vs Commissioner of Labour and Others
Delhi High Court · (2010) 04 DEL CK 0368
High Courts23 Apr 2010
Om Pati Vs DTC
Delhi High Court · (2010) 04 DEL CK 0314
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2), 33C(1), 33C(2)
High Courts23 Apr 2010Dismissed
Rajdev Kumar Yadav Vs State
Delhi High Court · (2010) 04 DEL CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts23 Apr 2010Dismissed
Rakesh Bajaj Vs The Registrar Cooperative Societies
Delhi High Court · (2010) 04 DEL CK 0292
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 60, 61
High Courts23 Apr 2010
Sunder @ Sanju Vs State
Delhi High Court · (2010) 04 DEL CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 389Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 20, 7A, 7A(1)Penal Code, 1860 (IPC) — Section 120B, 302, 324, 34
High Courts23 Apr 2010Dismissed
Rakesh Kr. Goel Vs Bharat Rasayan Finance Ltd.
Delhi High Court · (2010) 159 PLR 14
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 482