High Courts27 Apr 2010Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Vanshika Mad an and others
Delhi High Court · (2011) ACJ 2138
Evidence Act, 1872 — Section 74, 81
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 129 of 197
High Courts27 Apr 2010
Montreaux Resorts Pvt. Ltd. and Another Vs Sonia Khosla and Another
Delhi High Court · (2010) 04 DEL CK 0182
Arbitration and Conciliation Act, 1996 — Section 8, 9Companies Act, 1956 — Section 10F
High Courts27 Apr 2010Dismissed
Sukhdev Turi @ Samim Vs State
Delhi High Court · (2010) 04 DEL CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts27 Apr 2010
Commissioner of Income Tax Vs SFIL Stock Broking Ltd.
Delhi High Court · (2010) 233 CTR 36 : (2010) 325 ITR 285
Income Tax Act, 1961 — Section 143(1), 147, 148
High Courts27 Apr 2010Dismissed
Basant Ram Vs State
Delhi High Court · (2010) 04 DEL CK 0002
Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Apr 2010Dismissed
Usha Gupta Vs Income Tax Officer
Delhi High Court · (2010) 04 DEL CK 0355
Income Tax Act, 1961 — Section 153(2A), 276C, 277
High Courts26 Apr 2010Dismissed
Savitri Devi and Others Vs Ram Kishan and Others
Delhi High Court · (2010) 04 DEL CK 0354
Motor Vehicles Act, 1988 — Section 110A
High Courts26 Apr 2010Dismissed
Jagir Singh Vs Gurmeet Kaur
Delhi High Court · (2010) 04 DEL CK 0353
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 4, 4(1), 4(3)Depositories Act, 1996 — Section 10(1)
High Courts26 Apr 2010Allowed
Tirlok Singh Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0351
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7Public Premises (Eviction of Unauthorised Occupants) Rules, 1971 — Rule 8
High Courts26 Apr 2010
Dhawan Engineering Works Vs P. Balkrishna and Others
Delhi High Court · (2010) 170 DLT 666 : (2010) 5 SLR 297
High Courts26 Apr 2010
National Industrial Development Corporation Ltd. Vs Industrial Tribunal No. 1 and Another
Delhi High Court · (2010) 04 DEL CK 0349
Industrial Disputes Act, 1947 — Section 9A
High Courts26 Apr 2010Allowed
Sh. Anil Chuttani Vs The Oil and Natural Gas Corporation
Delhi High Court · (2010) 04 DEL CK 0348
Constitution of India, 1950 — Article 14, 16, 21Delhi Transport Corporation Regulations — Regulation 14(10)Oil and Natural Gas Corporation Leave Regulations, 1995 — Regulation 14(2), 14(5)
High Courts26 Apr 2010Allowed
Paras Ram @ Parse Vs Sheoji Ram and Others
Delhi High Court · (2010) 4 ILR Delhi 443
Limitation Act, 1963 — Article 113, 18, 56, 57, 58
High Courts26 Apr 2010
Commissioner of Income Tax Vs Jacksons House
Delhi High Court · (2011) 198 TAXMAN 385
Income Tax Act, 1961 — Section 143(2), 144, 145(1), 145(2), 145(3)
High Courts26 Apr 2010Allowed
M.L. Mahajan, Contractor Vs Delhi Development Authority and Another D.D.A. Vs M.L. Mahajan and Another
Delhi High Court · (2011) 7 RCR(Civil) 1030
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 73, 74
High Courts26 Apr 2010
Commissioner of Income Tax Vs Jas Jack Elegance Exports
Delhi High Court · (2010) 324 ITR 95 : (2010) 191 TAXMAN 386
Income Tax Act, 1961 — Section 143(2), 144, 145(1), 145(2), 145(3)
High Courts26 Apr 2010Allowed
Mahesh Kumar Vs Learned District and Sessions Judge and Others
Delhi High Court · (2010) 04 DEL CK 0259
Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 103
High Courts26 Apr 2010Disposed Off
M. Agarwal Processing Industrie Vs UOI and Another
Delhi High Court · (2010) 04 DEL CK 0223
Succession Act, 1925 — Section 263
High Courts26 Apr 2010Dismissed
Vilaiet Jafri Vs Delhi Development Authority
Delhi High Court · (2010) 04 DEL CK 0222
Constitution of India, 1950 — Article 226, 32
High Courts26 Apr 2010Dismissed
Delhi Subordinate Service Selection Board and Another Vs Nisha Kapoor
Delhi High Court · (2010) 04 DEL CK 0219
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(1)