High Courts03 May 2010
Moninder Singh Vs UOI and Another
Delhi High Court · (2010) 05 DEL CK 0161
All India Council for Technical Education Act, 1987 — Section 10, 10(O), 10(V), 2, 22Kurukshetra University Act, 1986 — Section 15, 23
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 126 of 197
High Courts03 May 2010
Simplex Concrete Piles (India) Ltd. Vs Venkatesh Coke and Power Ltd.
Delhi High Court · (2010) 118 DRJ 650
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 115, 9
High Courts03 May 2010Dismissed
Alcatal Lucent International Vs Asstt. Director of Income Tax and Others
Delhi High Court · (2010) 05 DEL CK 0153
High Courts03 May 2010
Swadeshi Cement Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 2011 Delhi 46
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11(d), 35ACompanies Act, 1956 — Section 4A(2)Constitution of India, 1950 — Article 226, 227
High Courts03 May 2010
All India Association for Christian Higher Education Vs Presiding Officer, Employees Provident Fund Appellate Tribunal and Another
Delhi High Court · (2010) 126 FLR 930 : (2011) 2 LLJ 566
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts03 May 2010
Manish Parwani Vs The National Capital Territory of Delhi and Another
Delhi High Court · (2010) 3 BC 219 : (2010) 2 Crimes 529 : (2010) 5 ILR Delhi 262
Air (Prevention and Control of Pollution) Act, 1981 — Section 40Companies Act, 1956 — Section 2(13), 2(26), 2(30), 291, 5Company Secretaries Act, 1980 — Section 2(1)
High Courts03 May 2010Allowed
Delhi Transport Corporation Vs Nihal Singh
Delhi High Court · (2010) 4 LLJ 743
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts30 Apr 2010Dismissed
Suken Mandal Vs The State of Delhi
Delhi High Court · (2010) 04 DEL CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2010Allowed
International Print-O-Pac Limited Vs Maa Communication Bozell (P) Ltd.
Delhi High Court · (2010) 04 DEL CK 0342
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Limitation Act, 1963 — Section 19
High Courts30 Apr 2010Dismissed
Food Corporation of India Vs Shanti Cereals (P) Ltd.
Delhi High Court · (2010) 04 DEL CK 0255
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts30 Apr 2010Dismissed
Riyazuddin Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2010) 04 DEL CK 0248
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 304B, 34, 341, 498A
High Courts30 Apr 2010Dismissed
Bhoop Singh and Others Vs Balwant Singh and Others
Delhi High Court · (2010) 04 DEL CK 0184
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Land Reforms Act, 1954 — Section 86A
High Courts30 Apr 2010Dismissed
Commissioner of Income Tax Vs Radhika Creation
Delhi High Court · (2010) 04 DEL CK 0176
Income Tax Act, 1961 — Section 142(2A), 158BB, 41(1), 69C, 80HHC
High Courts30 Apr 2010Allowed
Veena Arora Vs Devinder Kumar Mahndru
Delhi High Court · (2010) 04 DEL CK 0175
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Contract Act, 1872 — Section 62Registration Act, 1908 — Section 17
High Courts30 Apr 2010Dismissed
Swadeshi Cement Limited Vs Asset Care Enterprises Limited
Delhi High Court · (2010) 04 DEL CK 0122
Constitution of India, 1950 — Article 226, 227Foreign Trade (Development and Regulation) Act, 1992 — Section 15(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17, 18, 18(1)
High Courts30 Apr 2010Dismissed
Ram Avtar Vs State
Delhi High Court · (2010) 04 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 41Penal Code, 1860 (IPC) — Section 300, 302, 404
High Courts30 Apr 2010Dismissed
Mohd. Islam Vs State
Delhi High Court · (2010) 04 DEL CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313
High Courts30 Apr 2010Dismissed
Saketh India Limited Vs W. Diamond India Limited Rites Ltd. Vs Bihar Sponge Iron Ltd.
Delhi High Court · (2010) 3 CompLJ 380 : (2010) 119 DRJ 190
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 20(4), 22, 22(1)
High Courts29 Apr 2010Dismissed
Vijendra @ Behra Vs State
Delhi High Court · (2010) 04 DEL CK 0346
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts29 Apr 2010
MMTC Limited Vs Legend Holdings Pte. Ltd.
Delhi High Court · (2010) 04 DEL CK 0345
Arbitration and Conciliation Act, 1996 — Section 34