High Courts05 May 2010Dismissed
M/s Darshmesh Tourist Taxi Ser. Vs Kanta Prasad Sharma and Others
Delhi High Court · (2010) 05 DEL CK 0188
Penal Code, 1860 (IPC) — Section 447
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 124 of 197
High Courts05 May 2010Disposed Off
Raj Kumar Mangla Vs Commissioner of Income Tax
Delhi High Court · (2011) 10 TAXMAN 13
Income Tax Act, 1961 — Section 127(2), 154
High Courts05 May 2010Dismissed
Oman International Bank S.A.O.G. Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (2010) 3 BC 189 : (2010) 157 CompCas 149 : (2010) 3 CompLJ 57 : (2010) 4 ILR Delhi 722 : (2010) 102 SCL 54
Companies Act, 1956 — Section 391, 394, 529ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 5(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 16, 16(1), 17(3)
High Courts05 May 2010Allowed
Rahis Vs State (NCT) of Delhi
Delhi High Court · (2010) 05 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts05 May 2010Dismissed
Krishan Pal and Others Vs MCD and Others
Delhi High Court · (2010) 05 DEL CK 0059
Constitution of India, 1950 — Article 226
High Courts05 May 2010Dismissed
Pankaj Biswas, Vishwajeet Dass @ Nirmal and Zahoor Alam Vs State
Delhi High Court · (2010) 05 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 394, 397, 411
High Courts05 May 2010Dismissed
Accord Alloys Ltd. Vs Asia Minerals Ltd.
Delhi High Court · (2010) 05 DEL CK 0014
Arbitration and Conciliation Act, 1996 — Section 16, 34, 48
High Courts05 May 2010
The Nav Bharat Refrigeration and Industries Ltd. Vs The Presiding Officer, Labour Court-III and Ors
Delhi High Court · (2010) 05 DEL CK 0004
Industrial Disputes Act, 1947 — Section 17B
High Courts05 May 2010
Shri Tejpal Singh Vs The Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0003
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts04 May 2010
Vallabhbhai Patel Chest Institute Vs Nishikesh Tyagi
Delhi High Court · (2010) 4 SLR 553
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts04 May 2010
New India Assurance Co. Ltd. Vs Sh. Narender Kumar
Delhi High Court · (2010) 4 LLJ 498
Industrial Disputes Act, 1947 — Section 17B, 25B, 25F
High Courts04 May 2010
Munish Ohri Vs Vimla Manchanda
Delhi High Court · (2010) 05 DEL CK 0262
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts04 May 2010
Karmyogi Shelters Pvt. Ltd. Vs Benarsi Krishna Committee and Others
Delhi High Court · AIR 2010 Delhi 156 : (2010) 3 CompLJ 738
Arbitration Act, 1940 — Section 14(2)Arbitration and Conciliation Act, 1996 — Section 2, 31(5), 34, 34(3)Delhi Rent Control Act, 1958 — Section 25B
High Courts04 May 2010Disposed Off
National Panasonic India Ltd. Vs Devendra Malviya Prop.
Delhi High Court · (2010) 05 DEL CK 0258
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 May 2010Disposed Off
Parvinder @ Pinky and Another Vs State (NCT of Delhi)
Delhi High Court · (2010) 05 DEL CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323
High Courts04 May 2010Dismissed
Daya Swaroop Saxena Vs The Presiding Officer, Labour Court No. VII and Another
Delhi High Court · (2010) 05 DEL CK 0245
Industrial Disputes Act, 1947 — Section 10
High Courts04 May 2010Disposed Off
Amit Bhatia Vs Commissioner of Cus., ICD
Delhi High Court · (2010) 260 ELT 411
Customs (Provisional Duty Assessment) Regulations, 1963 — Rule 2Customs Act, 1962 — Section 150, 72(2)
High Courts04 May 2010Dismissed
Smt. Om Wati Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2010) 05 DEL CK 0234
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 186, 332, 353, 498(A)