High Courts11 May 2010Dismissed
Tara Chand Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0107
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 122 of 197
High Courts11 May 2010
J.K. Satija Vs Indian Oil Corporation and Another
Delhi High Court · (2010) 126 FLR 863 : (2010) 4 LLJ 484 : (2010) 3 SLR 769
Companies Act, 1956 — Section 617Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts11 May 2010
Ram Mehar Vs Union of India and Another
Delhi High Court · (2010) 05 DEL CK 0093
Land Acquisition Act, 1894 — Section 23(1A), 4, 6
High Courts11 May 2010Allowed
Alizan Vs State
Delhi High Court · (2010) 05 DEL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 May 2010Dismissed
Ashok Kumar Vs State
Delhi High Court · (2010) 05 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313
High Courts11 May 2010
Moinuddin Vs State
Delhi High Court · (2010) 05 DEL CK 0078
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 May 2010
Jindal Architecture Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 256 ELT 214
Central Excises and Salt Act, 1944 — Section 32F(7)CENVAT (Credit) Rules, 2004 — Rule 6, 6(1), 6(2), 6(3)
High Courts10 May 2010Dismissed
The Commissioner, Kendriya Vidyalaya Sangathan and Others Vs Shri A.K. Kaushal
Delhi High Court · (2010) 3 SLR 613
Constitution of India, 1950 — Article 51A
High Courts10 May 2010
Chunni Lal Rajnish Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 159 PLR 49
Railways Act, 1989 — Section 63, 93
High Courts10 May 2010Allowed
Ranbaxy Laboratories Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0297
Essential Commodities Act, 1955 — Section 3Punjab Land Revenue Act, 1887 — Section 69
High Courts10 May 2010Disposed Off
Jyoti Jaggi Vs Commissioner of Income Tax (Central)-I and Others
Delhi High Court · (2010) 05 DEL CK 0208
Income Tax Act, 1961 — Section 220(6), 264
High Courts10 May 2010Dismissed
New India Assurance Co. Ltd. Vs Rohinee Michigan and others
Delhi High Court · (2011) ACJ 2135
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 May 2010
Col. Rajeshwar Saran (Retd.) and Another Vs Munna Khan and Others
Delhi High Court · (2012) ACJ 1614
High Courts10 May 2010Dismissed
Noor Alam Vs State
Delhi High Court · (2010) 05 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts10 May 2010Dismissed
Brij Kishore and Another Vs State
Delhi High Court · (2010) 05 DEL CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 65BPenal Code, 1860 (IPC) — Section 302, 34, 392, 411
High Courts10 May 2010Dismissed
Rakesh Kumar Vs The Chairman, Staff Selection Commission and Another
Delhi High Court · (2010) 3 SLR 758
Constitution of India, 1950 — Article 226
High Courts07 May 2010Allowed
Suresh Kumar and Others Vs State
Delhi High Court · (2010) 6 ILR Delhi 141 : (2011) 1 JCC 164
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts07 May 2010
State Vs Ranjeet
Delhi High Court · (2010) 05 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 363, 376
High Courts07 May 2010Dismissed
CIT Vs Sil Investments Ltd.
Delhi High Court · (2011) 339 ITR 166 : (2011) 202 TAXMAN 96
Income Tax Act, 1961 — Section 143, 147, 148, 80HHC