COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 121 of 197

High Courts12 May 2010Allowed

Radha Raman Vs State of Delhi

Delhi High Court · (2011) 3 Crimes 53

High Courts12 May 2010

S.K. Tandon and Others Vs Government of National Capital Territory of Delhi and Others

Delhi High Court · (2010) 05 DEL CK 0095

Constitution of India, 1950 — Article 239Delhi Consumer Protection Rules, 1987 — Rule 3(2)(A)

High Courts12 May 2010Allowed

Mrs. Jane Malik Vs Deputy Labour Commissioner and Others

Delhi High Court · (2010) 05 DEL CK 0094

Industrial Disputes Act, 1947 — Section 25N, 25N(7), 33C(1), 33C(2)

High Courts12 May 2010Dismissed

Sh. Ram Kishan Vs Renutrol Limited and Another

Delhi High Court · (2010) 05 DEL CK 0092

Industrial Disputes Act, 1947 — Section 10(3), 17B, 33, 33(2), 33A

High Courts12 May 2010Dismissed

Vishnu Kumar Vs Commissioner of Customs

Delhi High Court · (2010) 260 ELT 356 : (2010) 7 RCR(Criminal) 575

Criminal Procedure Code, 1973 (CrPC) — Section 161Customs Act, 1962 — Section 108, 11, 111, 112, 130Penal Code, 1860 (IPC) — Section 107, 109, 302

High Courts12 May 2010Dismissed

Commissioner of Income Tax Vs Victor Electodes Ltd.

Delhi High Court · (2010) 05 DEL CK 0061

Income Tax Act, 1961 — Section 143(3), 148, 68

High Courts12 May 2010

Commissioner of Income Tax Vs Ranbaxy Holdings Company

Delhi High Court · (2010) 324 ITR 92

Income Tax Act, 1961 — Section 143(1), 154, 48

High Courts12 May 2010

Lloyd Insulations (India) Vs AGM BMD Division

Delhi High Court · (2010) 05 DEL CK 0001

Arbitration Act, 1940 — Section 30, 33

High Courts11 May 2010Dismissed

Lalit Kumar Vs Mamta

Delhi High Court · (2010) 05 DEL CK 0321

Hindu Marriage Act, 1955 — Section 13(1)Protection of Women From Domestic Violence Act, 2005 — Section 12

High Courts11 May 2010Allowed

Sh. Mahipal Singh Vs Presiding Officer, Industrial Tribunal-III and Others

Delhi High Court · (2010) 126 FLR 604 : (2011) 3 LLJ 387

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(4), 11, 14, 17B

High Courts11 May 2010Dismissed

Jitendra Pal Singh, Ex. PGT, Physics Vs The Lt. Governor National Capital Territory of Delhi, The Director of Education Delhi Administration and The Chairman Apeejay Education Society

Delhi High Court · (2010) 05 DEL CK 0319

Delhi School Education Act, 1973 — Section 10, 10(1), 4

High Courts11 May 2010Dismissed

Fittydent International Gmbh Vs Brawn Laboratories Ltd.

Delhi High Court · (2010) 05 DEL CK 0301

Arbitration and Conciliation Act, 1996 — Section 16, 48, 49, 5Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 7(1)

High Courts11 May 2010Dismissed

Development Commissioner, GNCTD and Another Vs Har Prasad

Delhi High Court · (2010) 05 DEL CK 0300

Constitution of India, 1950 — Article 226

High Courts11 May 2010Allowed

Export Promotion Council For Handicrafts and Another Vs Director General of IT (Exemptions) and Another

Delhi High Court · (2011) 337 ITR 26

Income Tax Act, 1961 — Section 10, 10(23C), 11(5)

High Courts11 May 2010Dismissed

Archana Singh Vs Mahesh Kumar

Delhi High Court · (2010) 05 DEL CK 0206

Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts11 May 2010Allowed

Navshakti Industries Pvt. Ltd. Vs Commr. of Cus., ICD, TKD

Delhi High Court · (2011) 267 ELT 483

Customs (Provisional Duty Assessment) Regulations, 1963 — Regulation 2Customs Act, 1962 — Section 110A, 111, 18, 18(1)

High Courts11 May 2010

Vikas Polymers Vs Commissioner of Customs

Delhi High Court · (2010) 260 ELT 57

High Courts11 May 2010

Lal Chand Thr Lrs Vs Union of India and Another

Delhi High Court · (2010) 05 DEL CK 0157

Land Acquisition Act, 1894 — Section 23(1A), 4, 6

High Courts11 May 2010

Dilbagh Singh Vs Union of India and Another

Delhi High Court · (2010) 05 DEL CK 0156

Land Acquisition Act, 1894 — Section 23(1A), 4, 6

High Courts11 May 2010

Jai Bhagwan Vs Delhi Development Authority

Delhi High Court · (2010) 05 DEL CK 0109