High Courts07 May 2010Allowed
Master Builders Vs The Government of United States and Another
Delhi High Court · (2010) 05 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 151
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 123 of 197
High Courts07 May 2010Disposed Off
Dr. Vikram Kumar Jain Vs Dr. Ajay Kumar Jain
Delhi High Court · (2010) 05 DEL CK 0200
High Courts07 May 2010Dismissed
UOI and Others Vs Jwala Prasad
Delhi High Court · (2010) 05 DEL CK 0174
Constitution of India, 1950 — Article 226
High Courts07 May 2010
Commissioner of Income Tax-XII Vs Smt. Poonam Rani
Delhi High Court · (2010) 192 TAXMAN 167
Income Tax Act, 1961 — Section 144, 145, 145(3)
High Courts07 May 2010Dismissed
Balbir Singh Vs Presiding Officer Labour Court and Another
Delhi High Court · (2010) 05 DEL CK 0104
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts07 May 2010Allowed
Morgan Tectronics Ltd. and Others Vs State and Others
Delhi High Court · (2010) 05 DEL CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 212(2), 218, 219, 220, 221Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 379, 380, 71
High Courts06 May 2010
Toco Engineering Co. Vs Power Grid Corporation of India Ltd.
Delhi High Court · (2010) 05 DEL CK 0322
Arbitration Act, 1940 — Section 30, 33, 34
High Courts06 May 2010Dismissed
Maruti Clean Coal and Power Limited Vs Kolahai Infotech Pvt. Ltd. and Others
Delhi High Court · (2010) 05 DEL CK 0269
Arbitration and Conciliation Act, 1996 — Section 16(1), 16(2), 16(3), 17, 34Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151, 96Delhi High Court Act, 1966 — Section 10, 5(2)
High Courts06 May 2010
Commissioner of Income Tax Vs Shashi Charla
Delhi High Court · (2011) 243 CTR 394 : (2011) 334 ITR 129 : (2010) 195 TAXMAN 148
Income Tax Act, 1961 — Section 49(1)
High Courts06 May 2010
Shri Chanderpal Singh Vs Smt. Swaran Lata Dhobhal and Another
Delhi High Court · (2010) 05 DEL CK 0170
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 22 Rule 4, Order 22 Rule 5, 2(11)
High Courts06 May 2010Dismissed
Shalimar Gas, Mrs. Aruna Nanda and Anil Kumar Vs Indian Oil Corporation Ltd., Bandra (East), Mumbai and Indian Oil Corporation Limited
Delhi High Court · (2010) 05 DEL CK 0086
High Courts05 May 2010Dismissed
R.B. Mall Vs General Manager, Punjab National Bank and Another
Delhi High Court · (2010) 05 DEL CK 0332
Constitution of India, 1950 — Article 226
High Courts05 May 2010Allowed
Rajesh Sharma Vs Sushil Ahuja
Delhi High Court · (2010) 05 DEL CK 0330
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 — Article 226, 329
High Courts05 May 2010
Parmanand Vs Suman Sharma and Others
Delhi High Court · (2010) 05 DEL CK 0329
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts05 May 2010Dismissed
Pappu Vs State NCT of Delhi
Delhi High Court · (2010) 05 DEL CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts05 May 2010Dismissed
In Re: India Capacitors Ltd.
Delhi High Court · (2010) 119 DRJ 358
Companies Act, 1956 — Section 391Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(1)
High Courts05 May 2010Allowed
Union Public Service Commission Vs Neelam Yadav
Delhi High Court · (2010) 05 DEL CK 0235
High Courts05 May 2010Dismissed
Sanjeev Kumar Vs Sweta Kumari
Delhi High Court · (2010) 05 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts05 May 2010Disposed Off
Gordhan and Another Vs Smt. Vijay Laxmi and Others
Delhi High Court · (2010) 05 DEL CK 0192
Delhi Land Reforms Act, 1954 — Section 50