COURT ARCHIVE

Delhi High Court judgments, 2010

3,927 judgments · page 116 of 197

High Courts21 May 2010

Annapurna Industrial Resources Limited and Others Vs Registrar of Companies

Delhi High Court · (2010) 05 DEL CK 0090

Companies Act, 1956 — Section 159, 160, 161, 162, 166Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 468(2), 472, 482

High Courts20 May 2010Dismissed

H.K. Bansal (Deceased) through V.K. Bansal Vs Dr. Ajay Kumar Bansal and Others

Delhi High Court · (2010) 05 DEL CK 0294

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, 151

High Courts20 May 2010Dismissed

Sh. Prakash Singh Vs Union of India (UOI) and Others

Delhi High Court · (2010) 05 DEL CK 0292

Constitution of India, 1950 — Article 226

High Courts20 May 2010Dismissed

Ramesh Chand Vs The Registrar, Delhi High Court and Another

Delhi High Court · (2010) 05 DEL CK 0251

Departmental Canteen Employees (Recruitment and Conditions of Service) Rules, 1980 — Rule 8(4)

High Courts20 May 2010Dismissed

Friends Colour Images Pvt. Ltd. Vs Friends Photo Copy Centre and Others

Delhi High Court · (2011) 46 PTC 430

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts20 May 2010Allowed

Anita Khosla Vs Delhi Development Authority

Delhi High Court · (2010) 05 DEL CK 0183

Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

High Courts20 May 2010Dismissed

Sh. R.P. Gulati Vs Punjab National Bank and Another

Delhi High Court · (2010) 05 DEL CK 0141

High Courts20 May 2010

Ramphal and Others Vs Union of India (UOI) and Another

Delhi High Court · (2010) 05 DEL CK 0124

Land Acquisition Act, 1894 — Section 4

High Courts20 May 2010

Union of India (UOI) Vs Shri Manjuddin Khan

Delhi High Court · (2010) 05 DEL CK 0071

Constitution of India, 1950 — Article 226Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 27, 9

High Courts20 May 2010Dismissed

Delhi Earthmovers Vs Girdhar Bhagat and Co.

Delhi High Court · (2010) 05 DEL CK 0070

Arbitration and Conciliation Act, 1996 — Section 34, 34(2)

High Courts20 May 2010Dismissed

Commissioner of Police Vs Sh. Farman Singh

Delhi High Court · (2010) 05 DEL CK 0069

Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 15(3), 16

High Courts19 May 2010Allowed

R.V. Sahay Vs Union of India (UOI) and Others

Delhi High Court · (2010) 05 DEL CK 0359

Conduct, Discipline and Appeal (CDA) Rules — Rule 27, 30, 30A, 34.2, 34.3Payment of Gratuity Act, 1972 — Section 4(6), 7(3), 7(3A)

High Courts19 May 2010Dismissed

Delhi Transport Corporation Vs Delhi Administration and Others

Delhi High Court · (2010) 05 DEL CK 0305

Constitution of India, 1950 — Article 14Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 14(10)Industrial Disputes Act, 1947 — Section 33C(1)

High Courts19 May 2010

The Commissioner of Income Tax Vs Micromatic Machine Tools P. Ltd.

Delhi High Court · (2011) 330 ITR 47

Income Tax Act, 1961 — Section 37(1)

High Courts19 May 2010Dismissed

Union of India (UOI) Vs Smt. Suresh Devi and Others

Delhi High Court · (2010) 05 DEL CK 0295

Railways Act, 1989 — Section 123, 124A

High Courts19 May 2010Dismissed

Yatindra Nath Rai Vs Union of India (UOI) and Others

Delhi High Court · (2010) 05 DEL CK 0278

Constitution of India, 1950 — Article 226Railway Property (Unlawful Possession) Act, 1966 — Section 3

High Courts19 May 2010Allowed

Jayshree Bagley and Another Vs Delhi Development Authority and Others

Delhi High Court · (2010) 05 DEL CK 0213

High Courts19 May 2010Dismissed

Dhiyan Singh Vs Union of India and Others

Delhi High Court · (2010) 05 DEL CK 0194

Constitution of India, 1950 — Article 226

High Courts19 May 2010

Badri Kishan Seth Vs D.D.A.

Delhi High Court · (2010) 05 DEL CK 0184

Constitution of India, 1950 — Article 14

High Courts19 May 2010Dismissed

Kunal Bose Vs Smt. Anita Bose

Delhi High Court · (2010) 05 DEL CK 0166

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 11, 24Penal Code, 1860 (IPC) — Section 34, 406, 498A