High Courts19 May 2010Dismissed
Hari Singh Vs Rajinder Prashad Sharma
Delhi High Court · (2010) 05 DEL CK 0137
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(2), 15, 15(1)Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 117 of 197
High Courts19 May 2010
Sanjeev Kumar Dandona Vs C.B.I.
Delhi High Court · (2010) 05 DEL CK 0136
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts19 May 2010Allowed
Navpreet Singh Sandhu Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0134
High Courts19 May 2010Dismissed
Krishan Lal Vs R.N. Bakshi
Delhi High Court · (2010) 169 DLT 769
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts19 May 2010Dismissed
Union of India (UOI) and Others Vs Smt. Rajni Arora and Another
Delhi High Court · (2010) 05 DEL CK 0065
Constitution of India, 1950 — Article 226
High Courts19 May 2010Dismissed
The General Manager Northern Railways Vs Dharam Pal
Delhi High Court · (2010) 05 DEL CK 0064
Administrative Tribunals Act, 1985 — Section 28Industrial Disputes Act, 1947 — Section 17B, 25FPersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts19 May 2010Allowed
The Municipal Corp. of Delhi Vs The Workmen and Another
Delhi High Court · (2010) 05 DEL CK 0037
High Courts19 May 2010
Kamdhenu Ispat Limited Vs Kamdhenu Cement Ltd. and Another Kamdhenu Cement Ltd. and Another Vs Kamdhenu Ispat Ltd. and Others
Delhi High Court · (2010) 43 PTC 533
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4Companies Act, 1956 — Section 20, 20(2), 22, 22(1), 291Registration Act, 1908 — Section 17(2)
High Courts18 May 2010
Raj Kumar @ Raju Vs State
Delhi High Court · (2010) 05 DEL CK 0358
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts18 May 2010Dismissed
Prakash Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0339
Constitution of India, 1950 — Article 226
High Courts18 May 2010
Smt. Parbha Mongha and Others Vs Sh. Bharat Sahdev
Delhi High Court · (2010) 05 DEL CK 0247
Stamp Act, 1899 — Section 32, 33, 33(2), 35, 36
High Courts18 May 2010Dismissed
Ram Avtar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0246
Constitution of India, 1950 — Article 226
High Courts18 May 2010Disposed Off
Bhagwant Sarup Sanghi Vs D.D.A. and Another
Delhi High Court · (2010) 05 DEL CK 0212
General Clauses Act, 1897 — Section 27
High Courts18 May 2010Disposed Off
Surajmukhi and others Vs Ashok Kumar and another
Delhi High Court · (2011) ACJ 2113
Motor Vehicles Act, 1939 — Section 110A
High Courts18 May 2010
Rekha Sharma and Another Vs Imran Khan and Others
Delhi High Court · (2010) 05 DEL CK 0162
High Courts18 May 2010Dismissed
Kiran Bala and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0139
High Courts18 May 2010
Union of India (UOI) Vs Susheela Mathai and Another
Delhi High Court · (2010) 05 DEL CK 0123
Constitution of India, 1950 — Article 21Protection of Human Rights Act, 1993 — Section 13, 18(3), 36
High Courts18 May 2010Dismissed
Shri Prakash G. Dudani Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0084
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 14, 19(1), 226, 227Customs Act, 1962 — Section 129A, 129B
High Courts18 May 2010Dismissed
Home Solutions Retails Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2010) 19 STR 3 : (2010) 26 STT 418
Finance Act, 1994 — Section 65(105), 76Finance Act, 2010 — Section 65(105)
High Courts18 May 2010
General Electric Inc. Canada and Another Vs National Hydroelectric Power Corporation Ltd. National Hydroelectric Power Corporation Ltd. Vs General Electric Inc. Canada and Another
Delhi High Court · (2010) 2 ARBLR 345
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 28