High Courts17 May 2010Dismissed
Satish Bhalla Vs Customs Excise and Service Tax Appellate Tribunal
Delhi High Court · (2010) 178 ECR 188
Central Excises and Salt Act, 1944 — Section 35FCustoms Act, 1962 — Section 129E
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 118 of 197
High Courts17 May 2010
Roop Lal Sharia Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0316
High Courts17 May 2010Dismissed
Ashok Sarin Vs Oil India Ltd. and Others
Delhi High Court · (2010) 05 DEL CK 0315
High Courts17 May 2010
Arshad @ Ashraf Vs State
Delhi High Court · (2010) 05 DEL CK 0314
Penal Code, 1860 (IPC) — Section 201, 300, 302, 304
High Courts17 May 2010
Rakesh Kumar Vs State (G.N.C.T.) of Delhi
Delhi High Court · (2010) 05 DEL CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 May 2010Dismissed
The Management of D.T.C. Vs Kishan Lal
Delhi High Court · (2010) 05 DEL CK 0312
Constitution of India, 1950 — Article 136, 226, 32
High Courts17 May 2010Dismissed
Khem Chand and Others Vs State and Others
Delhi High Court · (2010) 05 DEL CK 0264
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, 26, 99Succession Act, 1925 — Section 268, 276, 281, 63
High Courts17 May 2010Allowed
Hariom Mudgil Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0249
High Courts17 May 2010Dismissed
Delhi Transport Corporation Vs Umed Singh
Delhi High Court · (2010) 05 DEL CK 0237
High Courts17 May 2010Dismissed
Jiya Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0236
High Courts17 May 2010Dismissed
Smt. Bimla Devi Vs Under Secretary (Admn.)
Delhi High Court · (2010) 05 DEL CK 0133
Constitution of India, 1950 — Article 14, 16, 226
High Courts17 May 2010
Net Ram Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0127
High Courts17 May 2010
Rajesh @ Bobby Vs State (N.C.T. of Delhi)
Delhi High Court · (2010) 05 DEL CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 299, 374Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts17 May 2010Dismissed
Mohan Vs State (G.N.C.T) of Delhi
Delhi High Court · (2011) 2 Crimes 355
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376, 376(2), 506
High Courts17 May 2010Allowed
Shri Shiv Kumar Vs Hansita
Delhi High Court · (2010) 127 FLR 260 : (2010) 4 LLJ 795 : (2011) LLR 13
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 27
High Courts17 May 2010
Government of NCT of Delhi Vs Sh. D.S. Bawa and Another
Delhi High Court · (2010) 05 DEL CK 0043
Industrial Disputes Act, 1947 — Section 17B, 25B, 25F
High Courts17 May 2010Dismissed
Shri Rameshwar Verma Vs The Presiding Officer, Industrial Tribunal No. 1 and Another
Delhi High Court · (2010) 05 DEL CK 0042
High Courts17 May 2010
Eureka Forbes Limited Vs Kent RO Systems
Delhi High Court · (2010) 44 PTC 261
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 May 2010Dismissed
K.K. Saini Vs State
Delhi High Court · (2010) 173 DLT 741
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Identification of Prisoners Act, 1920 — Section 5