High Courts25 May 2010Disposed Off
Delhi Transport Corporation and Another Vs Sushma Bhatnagar and Others Sushma Bhatnagar and Others Vs Lal Singh and Another
Delhi High Court · (2012) ACJ 388
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 114 of 197
High Courts25 May 2010Disposed Off
Harish Chander Sharma Vs DDA and Another
Delhi High Court · (2010) 05 DEL CK 0190
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts25 May 2010Dismissed
Union of India (UOI) Vs P.K. Mathur
Delhi High Court · (2010) 05 DEL CK 0129
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(18), 14(23)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts25 May 2010Dismissed
Bank of Baroda Vs Vijay Mahipal and Co.
Delhi High Court · (2010) 05 DEL CK 0114
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts25 May 2010
B.N. Gupta and Others Vs State
Delhi High Court · (2010) 05 DEL CK 0055
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts25 May 2010Dismissed
The Handicrafts and Handlooms Exports Corporation of India Limited Vs Ashok Metal Corporation and Another
Delhi High Court · (2010) 05 DEL CK 0054
Arbitration Act, 1940 — Section 33Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14(2), 16, 16(2)
High Courts25 May 2010Dismissed
Hari Om Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0052
Constitution of India, 1950 — Article 226
High Courts25 May 2010Dismissed
Union of India (UOI) Vs Sh. Deepak Sinha and Another
Delhi High Court · (2010) 05 DEL CK 0051
Constitution of India, 1950 — Article 226, 227
High Courts25 May 2010Dismissed
Mohd. Yunus @ Raja Vs State
Delhi High Court · (2010) 05 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 377
High Courts24 May 2010Allowed
Gurbhej Singh Vs Preeti Kaur
Delhi High Court · (2010) 05 DEL CK 0285
Hindu Marriage Act, 1955 — Section 24, 25, 26
High Courts24 May 2010
The Management of Municipal Corporation of Delhi Vs Shri Bhanwar Singh and Another
Delhi High Court · (2010) 05 DEL CK 0273
Industrial Disputes Act, 1947 — Section 17B
High Courts24 May 2010Dismissed
V.L.S. Finance Limited and Another Vs High Court of Delhi
Delhi High Court · (2010) 05 DEL CK 0272
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 15, 2, 20
High Courts24 May 2010Disposed Off
Nargis and Others Vs DDA and Others
Delhi High Court · (2010) 05 DEL CK 0228
High Courts24 May 2010Disposed Off
Commissioner of Income Tax Vs Zoom Communication (P.) Ltd.
Delhi High Court · (2010) 191 TAXMAN 179
Income Tax Act, 1961 — Section 10(33), 143(1), 14A, 271, 271(1)
High Courts24 May 2010Disposed Off
Shri Basudeo Dalmia and Another Vs The State and Others
Delhi High Court · (2010) 05 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 May 2010Dismissed
Govt. of NCT of Delhi and Another Vs Jai Prakash
Delhi High Court · (2010) 05 DEL CK 0215
Constitution of India, 1950 — Article 121, 171, 171(1), 171(2), 171(3)Delhi Police (Appointment and Recruitment) Act, 1980 — Section 25Forest Act, 1927 — Section 32, 33
High Courts24 May 2010Dismissed
Shri Sant Singh Vs Shri K.G. Ringshia
Delhi High Court · (2010) 6 ILR Delhi 203
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34
High Courts24 May 2010Dismissed
Sh. K.K. Sangal Vs Union of India and Others
Delhi High Court · (2010) 05 DEL CK 0195
Constitution of India, 1950 — Article 226
High Courts24 May 2010
Court on its Own Motion Vs State and Another
Delhi High Court · (2010) 6 ILR Delhi 193 : (2011) 1 JCC 227 : (2011) 4 RCR(Criminal) 249
Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 176
High Courts24 May 2010Dismissed
Delhi Development Authority Vs Sh. Om Prakash
Delhi High Court · (2010) 05 DEL CK 0177
Constitution of India, 1950 — Article 226Delhi Development Authority, Conduct Disciplinary and Appeal Regulations, 1999 — Regulation 27, 4(1)