High Courts31 May 2010
Hansa Devi and Others Vs Parashar Parsad and Others National Insurance Co. Ltd. Vs Jhaman Singh Chauhan and Others
Delhi High Court · (2012) ACJ 707 : (2011) 2 TAC 413
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 112 of 197
High Courts31 May 2010Dismissed
National Insurance Co. Ltd. Vs Ashok Kumar Sar and Another
Delhi High Court · (2010) 05 DEL CK 0115
Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts31 May 2010
Houghton Mifflin Company Vs Rajinder Kumar Arya C+
Delhi High Court · (2010) 171 DLT 211 : (2010) 44 PTC 240
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Copyright Act, 1957 — Section 14, 19, 19(2), 19(3), 19(4)
High Courts31 May 2010Dismissed
Sh. Satish Kumar Kukreja Vs Additional Secretary (HE), Ministry of HRD and Others
Delhi High Court · (2010) 05 DEL CK 0085
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(2), 14(8)Constitution of India, 1950 — Article 226Education Code — Article 80, 80
High Courts31 May 2010Dismissed
Hartraj Singh Vs Godrej Agrovet Ltd and Another
Delhi High Court · (2010) 170 DLT 623 : (2010) 5 RCR(Criminal) 666
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 May 2010Allowed
H.B. Chaturvedi Vs C.B.I.
Delhi High Court · (2011) 1 AD 447 : (2010) 171 DLT 223 : (2011) 6 RCR(Criminal) 2402
Companies Act, 1956 — Section 391Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1), 437(3), 439, 439(1)
High Courts31 May 2010Dismissed
International Finance Corporation Vs Bihar Sponge and Iron Ltd. and Others
Delhi High Court · AIR 2010 Delhi 142 : (2010) 118 DRJ 678
Companies Act, 1956 — Section 391, 392, 393, 394, 529AConstitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 41
High Courts28 May 2010Dismissed
R.N. Dhawan Vs D.D.A. and Another
Delhi High Court · (2010) 05 DEL CK 0348
Railway Services (Pension) Rules, 1993 — Rule 53(1), 53(3)
High Courts28 May 2010Allowed
Shri Jayesh Kanaiya Lal Shukla, Managing Director of Parth Parenteral P. Ltd., Shri Shaileshbhai Chauturvedi, Marketing Executive of Parth Prenteral P. Ltd. and Parth Parenteral P. Ltd. Vs RFCL Ltd. and Ranbaxy Laboratories Ltd.
Delhi High Court · (2010) 43 PTC 357
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104Specific Relief Act, 1963 — Section 21, 34, 41(J)
High Courts28 May 2010Allowed
Rakesh Vs State
Delhi High Court · (2010) 05 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(4), 167, 167(1)Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364, 364A
High Courts28 May 2010Allowed
Smt. Prem Mehta Vs The Presiding Officer, Labour Court No. VI and Another
Delhi High Court · (2010) 5 SLR 58
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 May 2010Dismissed
FIIT JEE Limited Vs Nitin Jain and Others
Delhi High Court · (2010) 05 DEL CK 0233
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 May 2010Dismissed
Mayank Sethi Vs Guneet
Delhi High Court · (2010) 05 DEL CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 May 2010Dismissed
I.T.D.C. Ltd. Vs Jagdish Kaur and Others
Delhi High Court · (2010) 5 ILR Delhi 335
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 2 Rule 2(3)Transfer of Property Act, 1882 — Section 106, 107, 43
High Courts28 May 2010Dismissed
Trilok Chand Vs Union of India and others
Delhi High Court · (2010) 05 DEL CK 0187
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts28 May 2010
O.S. Bajpai Vs The Administrator (LT. Governor of Delhi) and Others
Delhi High Court · (2010) 172 DLT 442
Constitution of India, 1950 — Article 14, 226Delhi Apartment Ownership Act, 1986 — Section 13, 13(1), 13(2), 14, 15
High Courts28 May 2010
Indo Foreign Commercial Agency (Produce) Pvt. Ltd. and Others Vs Punjab and Sind Bank
Delhi High Court · (2011) 183 DLT 682
Civil Procedure Code, 1908 (CPC) — Section 60(1)Debts Recovery Tribunal Act, 1993 — Section 19(12), 29Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 29
High Courts28 May 2010Dismissed
Apeejay School Vs Sh. Darbari Lal and Others
Delhi High Court · (2010) 170 DLT 608 : (2010) 5 SLR 647
Administrative Tribunals Act, 1985 — Section 28Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226
High Courts28 May 2010Dismissed
Samarth Trust and Shri Dutta Kinkar Joshi Vs Union of India (UOI) Ministry of Environment and Forests and Others
Delhi High Court · (2010) 05 DEL CK 0097
Environment (Protection) Act, 1986 — Section 3(1), 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts28 May 2010Dismissed
Rajendra Kumar Gupta and Others Vs Shivraj Gupta and Another
Delhi High Court · (2010) 05 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi High Court Act, 1966 — Section 10(1)