High Courts01 Jun 2010Allowed
Rameshwari and Others Vs Delhi Transport Corporation and Others
Delhi High Court · (2012) ACJ 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 111 of 197
High Courts01 Jun 2010
Shri Raj Kumar Sharma Vs Union of India (UOI) and Another
Delhi High Court · (2010) 6 ILR Delhi 451
Prevention of Corruption Act, 1988 — Section 13(1)
High Courts01 Jun 2010Dismissed
Usha Rani Jain and Others Vs Raj Pal and Others
Delhi High Court · (2010) 06 DEL CK 0009
High Courts01 Jun 2010Dismissed
Diamond Copy House Vs Oriental Insurance Company Ltd. and Others
Delhi High Court · (2010) 06 DEL CK 0008
High Courts01 Jun 2010Allowed
Baldev Raj Vs Subey Singh and Others
Delhi High Court · (2010) 06 DEL CK 0007
High Courts31 May 2010Dismissed
Mahesh Chand Goyal and Others Vs Genious Promoters and Developers Pvt. Ltd.
Delhi High Court · (2010) 118 DRJ 652
Delhi Development Act, 1957 — Section 14
High Courts31 May 2010Dismissed
Sunita Rajput and Others Vs Yogender Ratawal and Others
Delhi High Court · (2010) 5 ILR Delhi 389
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3(1), 3(2), 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151, 21
High Courts31 May 2010
Ex. L/NK Vimal Kumar Singh Vs Union of India (UOI) and Others
Delhi High Court · (2010) 171 DLT 261
Army Rules, 1954 — Rule 115, 115(2), 115(2A), 125Border Security Force Act, 1968 — Section 117(2), 20, 26, 48, 70Border Security Force Rules, 1965 — Rule 48(3), 49(2), 49(3)
High Courts31 May 2010Dismissed
Ex. Constable Shrimant Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 05 DEL CK 0288
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Constitution of India, 1950 — Article 226, 309, 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 24, 25, 9(4)
High Courts31 May 2010
P.T. Munshi Ram and Associates Vs Delhi Development Authority
Delhi High Court · (2010) 05 DEL CK 0287
Contract Act, 1872 — Section 73
High Courts31 May 2010Dismissed
Stokely Van Camp, Inc. and Another Vs Heinz India Private Limited
Delhi High Court · (2010) 171 DLT 16 : (2010) 44 PTC 381 : (2011) 7 RCR(Civil) 2520
Copyright Act, 1957 — Section 13Trade Marks Act, 1999 — Section 124, 124(1), 124(5), 2, 28
High Courts31 May 2010
Hukum Devi and Others Vs Chander Bhan and Others National Insurance Co. Ltd. Vs Smt. Hukami Devi and Others
Delhi High Court · (2010) 05 DEL CK 0274
Motor Vehicles Act, 1939 — Section 95(2)
High Courts31 May 2010Dismissed
Delhi Development Authority Vs Sh. Yudhister Yadav
Delhi High Court · (2010) 05 DEL CK 0232
High Courts31 May 2010Dismissed
Delhi Development Authority Vs Sh. Shailender Kumar
Delhi High Court · (2010) 05 DEL CK 0231
Constitution of India, 1950 — Article 226
High Courts31 May 2010Dismissed
Delhi Development Authority Vs Sh. R.K. Jain
Delhi High Court · (2010) 05 DEL CK 0230
High Courts31 May 2010Dismissed
Purshottam Das Vs Pratik Jain
Delhi High Court · (2010) 05 DEL CK 0209
Delhi Rent Control Act, 1958 — Section 50
High Courts31 May 2010Dismissed
Kailash Wati and Another Vs Gurmail Singh and Others
Delhi High Court · (2011) 1 TAC 569
High Courts31 May 2010Dismissed
Suraj @ Kishan Vs State
Delhi High Court · (2010) 05 DEL CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 120B, 302, 34, 392, 394
High Courts31 May 2010Dismissed
Abhishek Sharma Vs State
Delhi High Court · (2010) CriLJ 4539
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307