High Courts26 May 2010Dismissed
Raj Kumar and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 05 DEL CK 0286
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 113 of 197
High Courts26 May 2010Dismissed
Vijay Tractores Corporation Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0284
Arbitration Act, 1940 — Section 14(2), 15, 16, 30, 33Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3(1)
High Courts26 May 2010Dismissed
Ram Krishan and Others Vs D.T.C. and Another
Delhi High Court · (2010) 05 DEL CK 0260
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts26 May 2010Disposed Off
Amar Singh Sharma and Others Vs Anand Kumar Sharma
Delhi High Court · (2010) 05 DEL CK 0217
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9, 10
High Courts26 May 2010Dismissed
Anupam Garg Vs The District Judge Office of District Sessions Judge
Delhi High Court · (2010) 05 DEL CK 0216
Constitution of India, 1950 — Article 226
High Courts26 May 2010Allowed
The Central Secretariat Stenographers Service Association and Others Vs The Central Secretariat Service, Direct Recruit Assistants Association and Others
Delhi High Court · (2010) 118 DRJ 659
Administrative Tribunals Act, 1985 — Section 19Central Secretariat Service Rules, 1962 — Rule 10, 12(2), 13Central Secretariat Service Section Officers Grade/Stenographers Grade B (Limited Departmental Competitive Examination) Regulations, 1964 — Regulation 4
High Courts26 May 2010Dismissed
Surat Singh Vs Union of India and Another
Delhi High Court · (2010) 05 DEL CK 0168
High Courts26 May 2010Allowed
Sahana Siddique and Others Vs Dharm Vir and Others
Delhi High Court · (2010) 05 DEL CK 0152
Motor Vehicles Act, 1988 — Section 95
High Courts26 May 2010Allowed
Amarpal (Raj Pal) Vs State
Delhi High Court · (2010) 170 DLT 788 : (2010) 7 RCR(Criminal) 1270
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts26 May 2010Dismissed
Joint Investment (P) Ltd. Vs Escorts Ltd.
Delhi High Court · (2010) 05 DEL CK 0112
Arbitration Act, 1940 — Section 2Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 May 2010Dismissed
P.K. Jha Vs Minerals and Metals Trading Corporation
Delhi High Court · (2010) 05 DEL CK 0105
High Courts26 May 2010Allowed
Smt. Asha Jain and Another Vs Sh. Anil Kumar Jain A+
Delhi High Court · (2010) 05 DEL CK 0102
Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(1), 3, 3(3), 4(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Depositories Act, 1996 — Section 10(1)
High Courts26 May 2010Dismissed
Amit Singhal and Others Vs The Chairman, DSSSB and Another
Delhi High Court · (2010) 05 DEL CK 0081
Constitution of India, 1950 — Article 226
High Courts25 May 2010
Dhanesh Gupta and Co. Vs Commissioner of Income Tax (C) and Others
Delhi High Court · (2010) 236 CTR 11 : (2010) 327 ITR 246 : (2010) 194 TAXMAN 365
Income Tax Act, 1961 — Section 141(2D), 142(2A), 142(2D), 44(AB)
High Courts25 May 2010Dismissed
Harpal Singh Vs State
Delhi High Court · (2010) 05 DEL CK 0299
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 73, 73
High Courts25 May 2010Dismissed
Govt. of NCT of Delhi and Others Vs Jag Saran
Delhi High Court · (2010) 05 DEL CK 0282
Constitution of India, 1950 — Article 226Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 11, 12, 17
High Courts25 May 2010
Triveni Infrastructure Development Co. Ltd. Vs State
Delhi High Court · (2010) 05 DEL CK 0266
High Courts25 May 2010Disposed Off
Court on its Motion Vs State and Another
Delhi High Court · (2010) 05 DEL CK 0219
High Courts25 May 2010Dismissed
Amitava Bhowmick Vs Union of India (UOI) and Others
Delhi High Court · (2010) 05 DEL CK 0214
Central Civil Services (Pension) Rules, 1972 — Rule 30, 30(2)Constitution of India, 1950 — Article 226