CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/2009

COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 206 of 238

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts03 Mar 2009Allowed

Shri G.R. Chawla and Others Vs Delhi Development Authority and Another

Delhi High Court · (2009) 158 DLT 39 : (2010) 3 SLJ 125

Read judgment
High Courts03 Mar 2009

Abhay Tyagi Vs State (Delhi Admn.) and Another

Delhi High Court · (2009) ELR 32 : (2009) ILR Delhi 610 Supp : (2010) 6 RCR(Criminal) 2933

Read judgment
High Courts03 Mar 2009Allowed

Jafar Malik Vs The State (NCT of Delhi)

Delhi High Court · (2009) 160 DLT 224 : (2010) 6 RCR(Criminal) 2945

Read judgment
High Courts03 Mar 2009Dismissed

Vivek Jain Vs Union of India (UOI)

Delhi High Court · (2009) 03 DEL CK 0050

Read judgment
High Courts03 Mar 2009

Amar Jyoti School Vs The Govt. of The National Capital Territory of Delhi and Others

Delhi High Court · (2009) 122 FLR 354 : (2009) 5 ILR Delhi 255 : (2010) 3 SLJ 105

Read judgment
High Courts03 Mar 2009

Peoples Union For Civil Liberties Vs Dr. M. Khalilullah and Others

Delhi High Court · (2009) 121 FLR 865 : (2009) 4 LLJ 904 : (2010) 3 SLJ 159

Read judgment
High Courts02 Mar 2009Dismissed

S.R.P. Industries Ltd. Vs GEA Process Engg. Ltd.

Delhi High Court · (2009) 4 ILR Delhi 407 : (2009) 3 ILR Delhi 815 : (2010) 7 RCR(Civil) 2480

Read judgment
High Courts02 Mar 2009Dismissed

R.P. Singla Vs C.K. Kapur and Others

Delhi High Court · (2010) 167 DLT 523 : (2009) ILR Delhi 491 Supp : (2010) 7 RCR(Criminal) 443

Read judgment
High Courts02 Mar 2009

Commissioner of Income Tax Vs Smt. Shakuntala Devi

Delhi High Court · (2009) 224 CTR 79 : (2009) 316 ITR 46

Income Tax Act, 1961 — Section 158BC
Read judgment
High Courts02 Mar 2009Allowed

Rizzoli/Corriere Della Sera Quotidiani S.P.A. Vs Devika Chitra

Delhi High Court · (2009) 3 ILR Delhi 433

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 39 Rule 3, Order 5 Rule 5, Order 9 Rule 13, 151Limitation Act, 1963 — Section 22(2)(g), 5
Read judgment
High Courts02 Mar 2009

Everest Box Manufacturing Co. Vs Darshan Vanaspathi

Delhi High Court · (2009) 03 DEL CK 0233

Read judgment
High Courts02 Mar 2009Dismissed

State Vs Manbeer Singh

Delhi High Court · (2009) 03 DEL CK 0162

Read judgment
High Courts02 Mar 2009

Walchandnagar Industries Ltd. Vs Cement Corporation of India Ltd.

Delhi High Court · (2009) 03 DEL CK 0129

Read judgment
High Courts02 Mar 2009

Pylon Engineers (India) Private Limited Vs R.S. Infraprojects Private Limited

Delhi High Court · (2009) 93 SCL 229

Companies Act, 1956 — Section 391, 394, 394(1)
Read judgment
High Courts02 Mar 2009Allowed

Shri Harsharan Singh Vs State

Delhi High Court · (2009) 03 DEL CK 0127

Read judgment
High Courts02 Mar 2009Allowed

Sh. Surendra Trikha Vs Smt. Monika Gupta and Others

Delhi High Court · (2009) 03 DEL CK 0126

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14D, 25B, 25B(4)Transfer of Property Act, 1882 — Section 54
Read judgment
High Courts02 Mar 2009Dismissed

S.K. Batra Vs Y.P. Batra and Others

Delhi High Court · (2009) 03 DEL CK 0117

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17
Read judgment
High Courts02 Mar 2009

Arvind Construction Company Pvt. Ltd. Vs Union of India (UOI) and Others

Delhi High Court · (2009) 03 DEL CK 0113

Read judgment
High Courts02 Mar 2009Dismissed

Birbal and Others Vs State

Delhi High Court · (2009) 03 DEL CK 0110

Read judgment
High Courts02 Mar 2009Dismissed

Panchsila Hospitality Ventures Ltd. and Another Vs Mrs. Praneeta Soni and Others

Delhi High Court · (2009) 3 RCR(Civil) 21 : (2009) 1 RCR(Rent) 559

Read judgment
Previous1…204205206207208…238Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions