High Courts26 Feb 2009Dismissed

Ramesh Kumar Vs State

Delhi High Court · (2010) 1 Crimes 661 : (2009) 5 ILR Delhi 235

Arms Act, 1959 — Section 27, 5Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Feb 2009Dismissed

Bhringu Nath Vs State

Delhi High Court · (2009) 02 DEL CK 0292

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376