COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 204 of 238

High Courts05 Mar 2009Dismissed

Akhand Pratap Singh Vs Union of India (UOI) and Others

Delhi High Court · (2009) ILR Delhi 514 Supp

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197Delhi Police Special Establishment Act, 1946 — Section 3, 5, 5(1), 6

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High Courts05 Mar 2009

Ishan Kaul and Others and Abhishek Kr. Dwivedi and Others Vs Medical Council of India and Another

Delhi High Court · AIR 2010 Delhi 112

Indian Medical Council Act, 1956 — Section 10A, 10B, 10C, 11, 12

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High Courts05 Mar 2009

Santosh @ Bhure Vs State

Delhi High Court · (2009) 7 ILR Delhi 77

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 2, 73

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High Courts05 Mar 2009

Adobe Systems, Inc. and Another Vs Mr. P. Bhoominathan and Another

Delhi High Court · (2009) 39 PTC 658

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Copyright Act, 1957 — Section 2, 40

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High Courts05 Mar 2009

People for Ethical Treatment of Animals (PETA) Vs Union of India (UOI) and Others

Delhi High Court · (2009) 03 DEL CK 0275

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High Courts05 Mar 2009Allowed

Babu Ram Sethi Vs Registrar of Trade Marks and Another

Delhi High Court · (2009) 40 PTC 625

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High Courts05 Mar 2009

Simplex Infrastructure Ltd. Vs D.S. Construction Ltd.

Delhi High Court · (2009) 03 DEL CK 0266

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

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High Courts05 Mar 2009Dismissed

Sirnu Vs The State of NCT Delhi

Delhi High Court · (2009) 03 DEL CK 0259

Penal Code, 1860 (IPC) — Section 307

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High Courts05 Mar 2009

Commissioner of Income Tax Vs Usha (India) Ltd.

Delhi High Court · (2009) 184 TAXMAN 83

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High Courts05 Mar 2009Dismissed

Krishna Finhold Vs Sita Ram

Delhi High Court · (2009) 03 DEL CK 0195

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5

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High Courts05 Mar 2009Allowed

Modi Rubbers Ltd. Vs Modipon Ltd. and Another

Delhi High Court · (2009) 03 DEL CK 0193

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 6 Rule 17Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)

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High Courts05 Mar 2009

Anita Sethi and Others Vs Subhash Sethi and Others

Delhi High Court · (2009) 03 DEL CK 0192

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts05 Mar 2009Allowed

Shakti Towers P. Ltd. Vs Prof. J.D. Agarwal

Delhi High Court · (2009) 03 DEL CK 0184

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 21 Rule 58, 151Contempt of Courts Act, 1971 — Section 11, 12, 13Criminal Procedure Code, 1973 (CrPC) — Section 1(2)

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High Courts05 Mar 2009