High Courts12 May 2009Dismissed

Gokal Vs State

Delhi High Court · (2010) 6 RCR(Criminal) 1046

Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts12 May 2009

Sunrise Construction Vs Ms. Veena Wahi

Delhi High Court · (2009) 6 ILR Delhi 38

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 37 Rule 1(2)Evidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 17
High Courts12 May 2009Dismissed

Ashu Jain Vs Rakesh Gupta

Delhi High Court · (2009) 05 DEL CK 0005

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)Limitation Act, 1963 — Section 5