High Courts13 May 2009Allowed
Naresh Arora Vs Jyotsna Arora
Delhi High Court · (2009) 05 DEL CK 0228
Hindu Marriage Act, 1955 — Section 13(1)
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 148 of 238
High Courts13 May 2009Dismissed
Shri Kishori Lal Vs Delhi Transport Corporation
Delhi High Court · (2009) 05 DEL CK 0176
High Courts13 May 2009Dismissed
Society for Safe Structures Regd. Society Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0135
Constitution of India, 1950 — Article 243G, 243ZFNational Capital Region Planning Board Act, 1985 — Section 3
High Courts13 May 2009
Sarat Chandra Bose Patsamatla Vs National Board of Examination
Delhi High Court · (2009) 160 DLT 368
Constitution of India, 1950 — Article 142, 32Foreign Medical Institution Regulations 2002 — Regulation 2Indian Medical Council Act, 1956 — Section 13
High Courts13 May 2009Dismissed
DVH Industries Vs Hartley Knits and Others
Delhi High Court · (2009) 3 CivCC 117 : (2009) 160 DLT 118 : (2009) 155 PLR 49 : (2010) 7 RCR(Civil) 1873
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(A), Order 9 Rule 4
High Courts13 May 2009Dismissed
Shree Ram Store Vs The Commissioner Food and Supplies Delhi and Another
Delhi High Court · (2009) 05 DEL CK 0102
Constitution of India, 1950 — Article 226
High Courts13 May 2009Dismissed
Gaje Singh Vs Union of India (UOI) and Another
Delhi High Court · (2009) 6 ILR Delhi 78
Industrial Disputes Act, 1947 — Section 33(2)
High Courts13 May 2009
Mahesh Gupta Vs Ranjit Singh and Others
Delhi High Court · AIR 2010 Delhi 4 : (2009) 159 DLT 624 : (2009) 7 ILR Delhi 280 : (2009) 40 PTC 510 : (2010) 7 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Section 15, 24, 24(1), 24(5)Court Fees Act, 1870 — Section 17Suits Valuation Act, 1887 — Section 8
High Courts12 May 2009Dismissed
Pramod Kumar Vs General Export Agencies and Others
Delhi High Court · (2010) 2 LLJ 23
Constitution of India, 1950 — Article 226
High Courts12 May 2009
Lal Mohammad Vs The State (Govt. of NCT Delhi)
Delhi High Court · (2009) 05 DEL CK 0505
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 15(1), 16, 16(1), 16(2)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98
High Courts12 May 2009Dismissed
Ajay Pal @ Ajit Singh Vs The State
Delhi High Court · (2009) 05 DEL CK 0462
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 34, 392, 394, 397
High Courts12 May 2009Dismissed
Sineximco Pte. Ltd. Vs M.M.T.C. Limited
Delhi High Court · (2009) 05 DEL CK 0455
Contract Act, 1872 — Section 73, 74
High Courts12 May 2009
Rohtash Vs The State
Delhi High Court · (2009) 05 DEL CK 0454
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 365, 392, 397
High Courts12 May 2009Dismissed
Gurudev Vs The State (NCT of Delhi)
Delhi High Court · (2009) 05 DEL CK 0413
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts12 May 2009Dismissed
Naryanan Consultancy Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (2009) 05 DEL CK 0365
Constitution of India, 1950 — Article 226
High Courts12 May 2009Allowed
Santra Devi Vs Sukhdev Singh and Others
Delhi High Court · (2009) 05 DEL CK 0350
High Courts12 May 2009Disposed Off
Pranshu S. Raghuvansh Vs Indraprastha Institute of Information Technology
Delhi High Court · (2009) 05 DEL CK 0347
High Courts12 May 2009Dismissed
M.M.T.C. Limited Vs Sineximco Pte. Ltd.
Delhi High Court · (2009) 05 DEL CK 0327
High Courts12 May 2009Dismissed
Ritika Jhanji Vs Raghbir Singh Sehgal
Delhi High Court · (2009) 05 DEL CK 0316
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 May 2009
Siddharth Mehta Vs S.B. Sarkar
Delhi High Court · (2009) 05 DEL CK 0315
Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5