High Courts14 May 2009
Praveen Garg Vs Medical Council of India
Delhi High Court · (2009) 05 DEL CK 0035
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 147 of 238
High Courts14 May 2009Dismissed
Escorts Communications Ltd. Vs Union of India (UOI)
Delhi High Court · (2009) 05 DEL CK 0034
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 55
High Courts14 May 2009Dismissed
Max India Limited Vs General Binding Corporation
Delhi High Court · (2009) 05 DEL CK 0033
Arbitration and Conciliation Act, 1996 — Section 9
High Courts14 May 2009Dismissed
Hindustan Motors Ltd. Vs Amardeep Singh Wirk and Others
Delhi High Court · AIR 2009 Delhi 122 : (2009) 161 DLT 88 : (2010) 8 RCR(Civil) 1914
Arbitration Act, 1940 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 151, 9Consumer Protection Act, 1986 — Section 11, 14(1), 3
High Courts14 May 2009
Rajinder Singh Saluja Vs Sarbjyot Kaur Saluja and Others
Delhi High Court · (2009) 159 DLT 629 : (2009) 155 PLR 2 : (2010) 7 RCR(Civil) 390
High Courts13 May 2009Dismissed
Satish Kumar Mann Vs MCD and Others
Delhi High Court · (2009) 165 DLT 11 : (2010) 6 RCR(Civil) 549
Constitution of India, 1950 — Article 226
High Courts13 May 2009
Union of India (UOI) Vs Vivek Bhatia and Another
Delhi High Court · (2009) 160 DLT 108 : (2010) 7 RCR(Civil) 536
Right to Information Act, 2005 — Section 10, 18, 19, 19(8), 4(1)
High Courts13 May 2009Dismissed
Excel Generators Pvt. Ltd. Vs IJM Corporation
Delhi High Court · (2009) 05 DEL CK 0514
Arbitration and Conciliation Act, 1996 — Section 9Mineral Concession Rules, 1960 — Rule 37
High Courts13 May 2009
Inder Puri Welfare Association Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 RCR(Civil) 484
High Courts13 May 2009
Delhi Transport Corporation Vs Sh. Rohtash Singh (Ex-Driver)
Delhi High Court · (2009) 161 DLT 374 : (2009) 123 FLR 128 : (2010) 2 LLJ 46
Industrial Disputes Act, 1947 — Section 17B
High Courts13 May 2009
Sawhney Export House Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0461
Limitation Act, 1963 — Section 14
High Courts13 May 2009Disposed Off
Atma Ram Vs The State of NCT of Delhi
Delhi High Court · (2009) 05 DEL CK 0371
Penal Code, 1860 (IPC) — Section 34, 376
High Courts13 May 2009Dismissed
R.K. Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0364
Constitution of India, 1950 — Article 226
High Courts13 May 2009
Rajbir Sharma Vs Virender Singh and Others
Delhi High Court · (2009) 05 DEL CK 0349
High Courts13 May 2009
S.K. Pahwa Vs Manoj Kumar
Delhi High Court · (2009) 05 DEL CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120(B), 406, 420, 506
High Courts13 May 2009Allowed
State Trading Corpn. of India Ltd Vs Universal Paper Export Co. Ltd.
Delhi High Court · (2009) 05 DEL CK 0301
High Courts13 May 2009Dismissed
Ram Parwar Vs State of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0287
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 417Penal Code, 1860 (IPC) — Section 304, 307, 34
High Courts13 May 2009
Hardicon Ltd. Vs Registrar of Companies
Delhi High Court · (2009) 152 CompCas 13 : (2010) 98 SCL 443
Companies Act, 1956 — Section 234(1), 234(2), 234(3), 234(3A), 234(4)Income Tax Act, 1961 — Section 148
High Courts13 May 2009
Sawhney Brothers Vs Union of India (UOI)
Delhi High Court · (2009) 05 DEL CK 0243
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts13 May 2009
Tulip I.T. Services Ltd. Vs The Secretary (Labour) and Others
Delhi High Court · (2009) 05 DEL CK 0242
Industrial Disputes (Central) Rules, 1957 — Rule 18, 20