High Courts09 Dec 2009Dismissed

Karma Phuntsok and Others Vs N.C.B.

Delhi High Court · (2009) 12 DEL CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 35, 50, 54