High Courts10 Dec 2009Dismissed
Gupta Brothers Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 12 DEL CK 0199
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 12 of 212
High Courts10 Dec 2009
ABW Infrastructure Ltd. and Others Vs Rail Land Development Authority and Another
Delhi High Court · (2009) 12 DEL CK 0078
Constitution of India, 1950 — Article 14, 226, 32
High Courts10 Dec 2009
Bhaiya Lal Vs Ramji Dass Dhamija
Delhi High Court · (2009) 12 DEL CK 0077
Delhi Rent Control Act, 1958 — Section 14(1), 15(1)
High Courts09 Dec 2009Dismissed
Sri Amar Constructions and Others Vs Escorts Finance Ltd. and Another
Delhi High Court · (2009) 12 DEL CK 0387
Arbitration and Conciliation Act, 1996 — Section 16, 34
High Courts09 Dec 2009Disposed Off
Manibhardra Electromech Engineers Pvt. Ltd. Vs Fluxtile Company Limited and Others
Delhi High Court · (2009) 12 DEL CK 0344
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts09 Dec 2009Disposed Off
Gur Parsad Chadha and Another Vs Narender Pal Malik
Delhi High Court · (2009) 12 DEL CK 0332
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 54
High Courts09 Dec 2009Dismissed
Aniruddha Bahal Vs State
Delhi High Court · (2009) 12 DEL CK 0327
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 482, 60Penal Code, 1860 (IPC) — Section 332, 349, 353, 99
High Courts09 Dec 2009Dismissed
Lt. Governor of Delhi and Others Vs Shri J.P. Gupta
Delhi High Court · (2009) 12 DEL CK 0323
High Courts09 Dec 2009Dismissed
Jaipur Golden Charitable Clinical Vs DDA and Others
Delhi High Court · (2009) 12 DEL CK 0300
Delhi Development Act, 1957 — Section 22, 22(3), 56Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 2, 5, 6
High Courts09 Dec 2009Allowed
Nekh Pal @ Nek Pal Vs State
Delhi High Court · (2009) 12 DEL CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts09 Dec 2009Allowed
Delhi Administration Land and Building Vs Kanwar Sain Goel Nirmal Gupta Vs DDA and Others
Delhi High Court · (2009) 12 DEL CK 0240
Land Acquisition Act, 1894 — Section 16, 4, 4(1), 6
High Courts09 Dec 2009Disposed Off
Ashok Narain Vs Director, Enforcement Directorate
Delhi High Court · (2010) 100 SCL 82
High Courts09 Dec 2009
Onkar Investments Pvt. Ltd. Vs Sh. J.P. Rawat
Delhi High Court · (2009) 12 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts09 Dec 2009
Imran Ansari Vs State
Delhi High Court · (2009) ILR Delhi 867 Supp
Penal Code, 1860 (IPC) — Section 363, 364A
High Courts09 Dec 2009Dismissed
Vinod Kumar Mantoo Vs High Court of Delhi
Delhi High Court · (2009) 12 DEL CK 0102
Constitution of India, 1950 — Article 148, 309Delhi Higher Judicial Services Rules, 1970 — Rule 22, 9, 9(3)
High Courts09 Dec 2009
Yashpal Luthra and Another Vs United India Insur. Co. Ltd. and Another
Delhi High Court · (2011) ACJ 1415 : (2009) ILR Delhi 375 Supp
Evidence Act, 1872 — Section 165Insurance Regulatory and Development Authority Act, 1999 — Section 2.1
High Courts09 Dec 2009Dismissed
Mohinder Singh @ Ajaib Singh Vs State
Delhi High Court · (2009) 12 DEL CK 0090
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(3), 482
High Courts09 Dec 2009
Union of India (UOI) Vs Smt. Inderjit Kaur
Delhi High Court · (2009) 12 DEL CK 0085
High Courts09 Dec 2009
Bhag Singh Vs The Delhi High Court
Delhi High Court · (2010) 2 ILR Delhi 328
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 3(1)Constitution of India, 1950 — Article 226
High Courts09 Dec 2009Allowed
Manju Tomar and Others Vs NCT and Others
Delhi High Court · (2009) 12 DEL CK 0051
Constitution of India, 1950 — Article 14, 148, 16, 19(1), 309Delhi School Education Act, 1973 — Section 10, 10(2), 4, 4(1), 47Delhi School Education Rules, 1973 — Rule 296, 46, 47, 50, 50(1)