High Courts27 Aug 2008Dismissed
National Insurance Co. Ltd. Vs Smt. Sushila Devi and Others
Delhi High Court · (2008) 08 DEL CK 0098
Motor Vehicles Act, 1988 — Section 168, 173
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 46 of 138
High Courts27 Aug 2008
Sh. Rajesh Kumar Aggarwal Vs Sh. Pavneet Singh
Delhi High Court · (2008) 153 DLT 121
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 41 Rule 7, Order 5 Rule 20(1A), Order 9 Rule 13, Order 9 Rule 3
High Courts27 Aug 2008
Padmavati Mahajan Vs Yogender Mahajan and Another
Delhi High Court · (2008) 08 DEL CK 0086
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 4, 4(1), 4(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 35, 51Court Fees Act, 1870 — Section 7
High Courts27 Aug 2008Allowed
National Highways Authority of India Vs Ssangyong, OSE (JV)
Delhi High Court · (2008) 08 DEL CK 0085
Arbitration and Conciliation Act, 1996 — Section 31, 32, 33, 34, 35
High Courts27 Aug 2008
Cmdr. S.P. Puri Vs Alankit Assignments Ltd.
Delhi High Court · (2008) 3 ARBLR 465 : (2008) 105 DRJ 635
Arbitration and Conciliation Act, 1996 — Section 31(3), 34National Stock Exchange of India Regulations — Regulation 3.11, 3.2.1, 3.2.2, 3.5.1, 6.1.5
High Courts27 Aug 2008Allowed
State Vs Lal Bahadur and Others
Delhi High Court · (2008) 106 DRJ 328
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 299, 302, 395
High Courts27 Aug 2008Dismissed
Raghbir Chand Dhawan Vs Vijay Kumar and Others
Delhi High Court · (2008) 08 DEL CK 0012
Delhi Rent Control Act, 1958 — Section 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts27 Aug 2008
East West Rescue Pvt. Ltd. Vs Dr. Narender Singh
Delhi High Court · (2008) 3 ARBLR 623 : (2008) 153 DLT 195 : (2008) 106 DRJ 689
Arbitration and Conciliation Act, 1996 — Section 19, 2, 2(1), 34, 40Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 32 Rule 3(1)
High Courts26 Aug 2008Dismissed
Uttar Pradesh State Road Transport Corporation (U.P.S.R.T.C) Vs Gajraj Singh, Smt. Munni Devi and Sh. Vijender Kumar through Depot. Manager, U.P. Roadways Loni Depot.
Delhi High Court · (2008) 08 DEL CK 0181
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 163B, 166
High Courts26 Aug 2008Disposed Off
Gaurav Bansal Vs State (NCT of Delhi)
Delhi High Court · (2008) CriminalCC 286
High Courts26 Aug 2008Dismissed
Uttar Pradesh State Road Transport Corporation (U.P.S.R.T.C) Vs Gajraj Singh, Smt. Munni Devi and Sh. Vijender Kumar through Depot Manager, U.P. Roadways
Delhi High Court · (2008) 08 DEL CK 0093
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 163B, 166
High Courts26 Aug 2008
Shree Krishna Woolen Mills (P) Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2008) 3 ARBLR 477 : (2008) 106 DRJ 340
Arbitration Act, 1940 — Section 14, 17, 29Sales of Goods Act, 1930 — Section 42, 59, 59(2)
High Courts26 Aug 2008Dismissed
D.M. Jawahar Merican Vs Engineer India Ltd.
Delhi High Court · AIR 2009 Delhi 41 : (2008) 3 ARBLR 563 : (2009) 2 CompLJ 287 : (2008) 153 DLT 642
Arbitration and Conciliation Act, 1996 — Section 31, 31(1), 32(2), 33, 33(1)Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17
High Courts25 Aug 2008Dismissed
Reflex International Pvt. Ltd. Vs Rajinder Dev Chopra
Delhi High Court · (2008) 08 DEL CK 0258
Delhi Rent Control Act, 1958 — Section 14, 14(1), 25BTransfer of Property Act, 1882 — Section 106
High Courts25 Aug 2008Allowed
D.D.A. Vs Nand Roop Sehrawat
Delhi High Court · (2008) 08 DEL CK 0236
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Aug 2008Dismissed
Bright Star Hotels P. Ltd. Vs Aircon Engineers P. Ltd.
Delhi High Court · (2008) 106 DRJ 764
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5(2), Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts25 Aug 2008Dismissed
Commissioner of Customs (I and G) Vs U.T. Ltd.
Delhi High Court · (2008) 132 ECC 189 : (2008) 158 ECR 189 : (2008) 232 ELT 199
Customs Act, 1962 — Section 130A
High Courts25 Aug 2008Allowed
National Insurance Co. Ltd. Vs Smt. Gomti Devi and Others
Delhi High Court · (2009) ACJ 2827
Motor Vehicles Act, 1988 — Section 10, 10(2), 14, 149(2), 15
High Courts25 Aug 2008Disposed Off
Balmer Lawrie and Co. Ltd. Vs Oil and Natural Gas Corporation Ltd.
Delhi High Court · (2008) 12 ILR Delhi 69 Supp
Arbitration and Conciliation Act, 1996 — Section 11(6)Constitution of India, 1950 — Article 226
High Courts25 Aug 2008Dismissed
Prem Shankar and Another and Prem Chand Vs Shri Ram Narain Aggarwal
Delhi High Court · (2008) 08 DEL CK 0158
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 476Motor Vehicles Act, 1988 — Section 140, 166, 173