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Delhi High Court judgments, 2008

2,760 judgments · page 47 of 138

High Courts25 Aug 2008

Ajay Kumar Tyagi Vs State

Delhi High Court · (2008) 08 DEL CK 0083

Central Civil Services (Conduct) Rules, 1964 — Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7
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High Courts22 Aug 2008Dismissed

Shri Jatinder Singh Bhatia Vs State and Others

Delhi High Court · AIR 2009 Delhi 54 : (2009) 1 CivCC 681 : (2008) 153 DLT 633 : (2008) 12 ILR Delhi 56 : (2009) 153 PLR 3

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 18 Rule 17, Order 18 Rule 17A, Order 7 Rule 14(3)Evidence Act, 1872 — Section 154
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High Courts22 Aug 2008Dismissed

Nitin Seth Vs Rohit Kumar and Another

Delhi High Court · (2008) 08 DEL CK 0245

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 21, 25
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High Courts22 Aug 2008Dismissed

Texmode Vs Sana Overseas Inc.

Delhi High Court · (2008) 12 ILR Delhi 50

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, Order 9 Rule 9Constitution of India, 1950 — Article 227
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