High Courts20 Oct 2008Dismissed
Smt. Dewan Kaur and Another Vs Smt. Savitri Devi
Delhi High Court · (2008) 154 DLT 214
Civil Procedure Code, 1908 (CPC) — Section 10, 21
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 25 of 138
High Courts20 Oct 2008Allowed
Sachin J. Joshi and Another Vs Lieutenant Governor and Another
Delhi High Court · (2008) 154 DLT 22
Delhi Development Act, 1957 — Section 14Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 42, 42(2), 42(4), 43, 44
High Courts20 Oct 2008
Commissioner of Income Tax Vs Mani Kakar
Delhi High Court · (2009) 178 TAXMAN 315
Income Tax Act, 1961 — Section 143(3), 147, 148, 292BB
High Courts20 Oct 2008Dismissed
Union of India (UOI) Vs Classic Credit Ltd.
Delhi High Court · (2008) 154 DLT 538 : (2009) 236 ELT 12 : (2008) 88 SCL 177 : (2009) 13 STR 598
Central Excises and Salt Act, 1944 — Section 35GConstitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 19, 35, 35L
High Courts20 Oct 2008
Avtar Narain Behal Vs Subhash Chander Behal
Delhi High Court · (2008) 154 DLT 140 : (2009) 2 ILR Delhi 411
Arbitration Act, 1940 — Section 39, 39(1)Civil Procedure Code Amendment Act, 1976 — Section 38Civil Procedure Code Amendment Act, 1999 — Section 10
High Courts20 Oct 2008Dismissed
Tilak Raj Narula Vs Om Prakash
Delhi High Court · (2008) 10 DEL CK 0121
Delhi Rent Control Act, 1958 — Section 27
High Courts20 Oct 2008Dismissed
Bright Star Hotels Pvt. Ltd. Vs Gobind Singh
Delhi High Court · (2008) 10 DEL CK 0120
Sales of Goods Act, 1930 — Section 42
High Courts20 Oct 2008
State Bank of India Vs Aman Suri and Others
Delhi High Court · (2008) 10 DEL CK 0119
High Courts20 Oct 2008Allowed
Siri Chand and Another Vs Kamla and Others
Delhi High Court · (2008) 10 DEL CK 0118
High Courts20 Oct 2008Dismissed
Managing Committee of Mukherjee Memorial Senior Secondary School and Another Vs Shri P.C. Arora and Others
Delhi High Court · (2008) 10 DEL CK 0117
Delhi School Education Rules, 1973 — Rule 96, 96(3)
High Courts20 Oct 2008
Prema Devi Rastogi Vs Bimla Devi Rastogi Bimla Devi Rastogi Vs Prema Devi Rastogi
Delhi High Court · (2008) 10 DEL CK 0116
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17, 152, 153, 96Constitution of India, 1950 — Article 227
High Courts20 Oct 2008
The Commissioner of Income Tax Vs Ahuja Radios
Delhi High Court · (2008) 220 CTR 401 : (2009) 178 TAXMAN 52
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts20 Oct 2008Disposed Off
Ester Industries Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2008) 10 DEL CK 0093
Income Tax Act, 1961 — Section 35AB
High Courts20 Oct 2008Allowed
Shri O.S. Chauhan and Shri R.K.S. Chauhan Vs Union of India (UOI) and The Secretary Union Public Service Commission
Delhi High Court · (2008) 10 DEL CK 0086
Administrative Tribunals Act, 1985 — Section 19
High Courts20 Oct 2008Disposed Off
Mahesh Kumar Gupta and Others Vs Suresh Chander Gupta and Others
Delhi High Court · (2008) 10 DEL CK 0085
Arbitration and Conciliation Act, 1996 — Section 2, 42
High Courts20 Oct 2008Disposed Off
M/s. Jagannath Dudadhar Vs The Sale Tax Officer and Others
Delhi High Court · (2008) 106 DRJ 831 : (2009) 2 ILR Delhi 358 : (2009) 19 VST 151
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 151Delhi Sales Tax Act, 1975 — Section 10, 10(3), 11, 12, 13
High Courts20 Oct 2008Dismissed
C.V. Ranga Venkatesh Vs Union of India (UOI) and I.T., Department of Posts, The Director (Admn and F.S.), Ministry of Communication and I.T., Department of Posts and Shri S.K. Bahl, Assistant Director General (Legal), Ministry of Communication and I.T., Department of Posts
Delhi High Court · (2008) 10 DEL CK 0058
High Courts20 Oct 2008
Prakash Chander Vs Union of India
Delhi High Court · (2008) 10 DEL CK 0057
Constitution of India, 1950 — Article 311(2)
High Courts20 Oct 2008Dismissed
Lata Verma Vs Jayant Verma
Delhi High Court · (2008) 154 DLT 432 : (2008) 2 DMC 792 : (2009) 2 ILR Delhi 373
Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 28Penal Code, 1860 (IPC) — Section 34, 406, 476, 498A
High Courts20 Oct 2008
Jagannath Dudadhar Vs The Sale Tax Officer and Others
Delhi High Court · (2008) 106 DRJ 831 : (2009) 2 ILR Delhi 358 : (2009) 19 VST 151
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Delhi Sales Tax Act, 1975 — Section 10(3), 43, 43(1), 43(3), 44