Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62, 62(1), 62(2)

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High Courts23 Oct 2008

Mohinder Kaur Vs Sardar Sarwan Singh Banda and Others

Delhi High Court · (2009) 2 ILR Delhi 631

Hindu Succession Act, 1956 — Section 14(2)

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High Courts23 Oct 2008Partly Allowed

International Film Distributors Vs Rishi Raj

Delhi High Court · (2009) 2 ILR Delhi 652 : (2009) 39 PTC 173

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62, 62(2)

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High Courts23 Oct 2008Dismissed

Mahabir Pershad and Others Vs Arunachal Apartment Owners Ass''n (Regd.) and Others

Delhi High Court · (2008) 10 DEL CK 0060

Delhi Apartment Ownership Act, 1986 — Section 13, 24, 24(1), 3, 4

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High Courts23 Oct 2008

Smt. Mohinder Kaur Chhatwal and Another Vs Sardar Sarwan Singh Banda and Others

Delhi High Court · (2009) 2 ILR Delhi 631

Hindu Succession Act, 1956 — Section 14(2)

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High Courts23 Oct 2008Dismissed

Commissioner of Income Tax Vs Seagram Manufacturing (P) Ltd.

Delhi High Court · (2009) 221 CTR 509

Income Tax Act, 1961 — Section 194C, 20(1A), 201(1)

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High Courts23 Oct 2008

Umesh Mediratta and Another Vs State Bank of Indore

Delhi High Court · (2008) 106 DRJ 745

Transfer of Property Act, 1882 — Section 111

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High Courts23 Oct 2008

Mrs. Asha Soni Vs The New India Assurance Co. Ltd.

Delhi High Court · (2008) 106 DRJ 502

Evidence Act, 1872 — Section 20, 91, 92Insurance Act, 1938 — Section 64UM, 64UM(2)

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High Courts23 Oct 2008

Smithkline Beecham Plc and Another Vs Mr. Umeshbhai Patel and Others

Delhi High Court · (2008) 38 PTC 626

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High Courts23 Oct 2008

Siel Ltd. and Another Vs Prime Industries Ltd. Prime Industries Ltd. Vs Sri Ram Foods and Fertiliser

Delhi High Court · (2008) 4 ARBLR 124 : (2008) 155 DLT 250 : (2008) 106 DRJ 741

Arbitration and Conciliation Act, 1996 — Section 10(1), 11(6), 13(2), 16, 2(1)Council of Arbitration Rules — Rule 14, 17, 18, 2, 20General Clauses Act, 1897 — Section 13(2)

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High Courts23 Oct 2008

Cico Technologies Ltd. and Another Vs Network Marketing and Exports Inc. and Others

Delhi High Court · (2008) 10 DEL CK 0010

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High Courts22 Oct 2008Dismissed

Kailashpati Steel Industries Ltd. and Another Vs Steel Authority of India Ltd.

Delhi High Court · (2008) 106 DRJ 532 : (2009) 3 ILR Delhi 7

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(2), Order 43 Rule 1, 10, 104Constitution of India, 1950 — Article 227Delhi High Court Act, 1966 — Section 10, 10(1), 5(2)

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High Courts22 Oct 2008Dismissed

Municipal Corporation of Delhi Vs Narender Kumar Aggarwal

Delhi High Court · (2008) 155 DLT 160 : (2007) 115 FLR 1148

Payment of Gratuity Act, 1972 — Section 5(2), 7(3A)

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High Courts22 Oct 2008Dismissed

Lt. Cdr., M.P. Verma Vs Union of India (UOI)

Delhi High Court · (2009) 156 DLT 41

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 165Evidence Act, 1872 — Section 155, 155(2), 27

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