COURT ARCHIVE

Delhi High Court judgments, 2008

2,760 judgments · page 24 of 138

High Courts22 Oct 2008Dismissed

M/s. Kailashpati Steel Industries Ltd. and Another Vs Steel Authority of India Ltd.

Delhi High Court · (2008) 106 DRJ 532 : (2009) 3 ILR Delhi 7

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 43 Rule 1, 10, 104, 96Constitution of India, 1950 — Article 227Delhi High Court Act, 1966 — Section 10, 10(1), 5

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High Courts22 Oct 2008Allowed

Rajinder Kumar Vs State (Govt. NCT of Delhi)

Delhi High Court · (2008) 12 ILR Delhi 206 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325

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High Courts22 Oct 2008Dismissed

Rama Nand Vs State

Delhi High Court · (2008) 10 DEL CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 302

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High Courts22 Oct 2008

District Court Bar Association Vs Bar Council of Delhi and Another

Delhi High Court · (2008) 10 DEL CK 0065

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High Courts22 Oct 2008Dismissed

Vaksons Apa Optics Pvt. Ltd. Vs R.G. Engineers and Consultants and Another

Delhi High Court · (2008) 10 DEL CK 0063

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High Courts22 Oct 2008

ASI Bhanu Pratap Vs Union of India (UOI) and Others

Delhi High Court · (2008) 10 DEL CK 0048

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High Courts22 Oct 2008Allowed

B.L. Bishnoi and Others Vs Union of India (UOI) and Others

Delhi High Court · (2008) 10 DEL CK 0047

Railway Protection Force Rules, 1987 — Rule 45(1), 91.2

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High Courts22 Oct 2008Dismissed

Director of Income Tax Vs KLM Royal Dutch Airlines

Delhi High Court · (2008) 220 CTR 268 : (2010) 325 ITR 300 : (2009) 178 TAXMAN 291

Income Tax Act, 1961 — Section 260A, 57

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High Courts21 Oct 2008Allowed

Narender Kumar Jain Vs Govt. of NCT of Delhi

Delhi High Court · (2008) 10 DEL CK 0141

Constitution of India, 1950 — Article 226, 329Delhi Co-operative Societies Act, 2003 — Section 112, 112(1), 117, 35, 35(1)Delhi Co-operative Societies Rules, 1973 — Rule 3

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High Courts21 Oct 2008