High Courts05 Dec 2007Dismissed
Birender Singh Vs State (NCT of Delhi) and Another
Delhi High Court · (2008) 1 BC 452
Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 10 of 149
High Courts05 Dec 2007
Stresscon Industries Ltd. Vs Ircon International Ltd.
Delhi High Court · (2008) 1 ARBLR 47 : (2008) 100 DRJ 14
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 13, 14, 15Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Dec 2007Allowed
DTC Vs The Presiding Officer, Industrial Tribunal No. II and Others
Delhi High Court · (2007) 12 DEL CK 0066
Industrial Disputes Act, 1947 — Section 11(7), 33(2)
High Courts05 Dec 2007Dismissed
Okwun Udensi Vs Customs
Delhi High Court · (2007) 12 DEL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28, 50, 55
High Courts05 Dec 2007
Naresh Maheshwari Vs Delhi Development Authority
Delhi High Court · (2007) 12 DEL CK 0064
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6)
High Courts05 Dec 2007
Impex Trading Gmbh Vs Anunay Fab. Ltd. and Others
Delhi High Court · (2008) 1 ARBLR 50 : (2008) 100 DRJ 69
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Dec 2007Dismissed
Chadha Investments Vs Sh. Achinder Singh Solanki
Delhi High Court · (2007) 12 DEL CK 0028
High Courts04 Dec 2007Dismissed
Commissioner of Income Tax Vs Arvind Construction Co. Ltd.
Delhi High Court · (2008) 215 CTR 363 : (2009) 317 ITR 276 : (2008) 172 TAXMAN 5
Income Tax Act, 1961 — Section 80HHB, 80IA
High Courts04 Dec 2007Dismissed
Ravinder Kumar Sharma Vs O.P. Sharma and Another
Delhi High Court · (2008) 100 DRJ 108
Delhi Rent Control Act, 1958 — Section 14(1), 25(B), 25B(8)
High Courts04 Dec 2007Dismissed
United India Insurance Co. Ltd. Vs Smt. Sona Devi and Others
Delhi High Court · (2007) 12 DEL CK 0166
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 168, 170
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Smt. Sheela Devi and Others
Delhi High Court · (2007) 12 DEL CK 0112
Motor Vehicles Act, 1988 — Section 173
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Budhi Sagar Shukla and Others
Delhi High Court · (2007) 12 DEL CK 0105
Motor Vehicles Act, 1988 — Section 157, 169, 173, 174, 175
High Courts04 Dec 2007Dismissed
National Insurance Co. Ltd. Vs Vivek Mishra and Others
Delhi High Court · (2007) 12 DEL CK 0104
Motor Vehicles Act, 1988 — Section 157, 169, 173, 174, 175
High Courts04 Dec 2007Dismissed
Sh. Parminder Singh Vs Sh. G.S. Bhatia, Proprietor of Chirag Sanitary Products and The State
Delhi High Court · (2008) 1 BC 501 : (2008) 100 DRJ 166
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Dec 2007Dismissed
Microland Ltd. Vs Microworld Electronics Pvt. Ltd. and Others
Delhi High Court · (2007) 12 DEL CK 0078
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 41, 151, 51, 55
High Courts04 Dec 2007
Kamdhenu Ispat Limited Vs Kamdhenu Metal
Delhi High Court · (2008) 38 PTC 267
Trade Marks Act, 1999 — Section 134, 2
High Courts04 Dec 2007Dismissed
J.K. Industries Limited Vs D.S. Strategem Trade A.G.
Delhi High Court · (2007) 12 DEL CK 0076
Arbitration and Conciliation Act, 1996 — Section 34, 48, 9
High Courts04 Dec 2007Allowed
Ms. Anubha Bhargava Vs Union of India (UOI) and Others
Delhi High Court · (2008) 100 DRJ 353
Constitution of India, 1950 — Article 14, 21, 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 14, 2, 33Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996 — Rule 36, 37, 38, 39, 40
High Courts04 Dec 2007Dismissed
D.T.C. Vs Narinder Singh Bhatia
Delhi High Court · (2007) 12 DEL CK 0020