High Courts07 Dec 2007
Saraswati Devi and Others Vs Ombir Singh and Others
Delhi High Court · (2007) 12 DEL CK 0106
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 9 of 149
High Courts07 Dec 2007
Sh. Ramehar and Others Vs Vinod Kumar and Others
Delhi High Court · (2007) 12 DEL CK 0100
Motor Vehicles Act, 1988 — Section 168
High Courts07 Dec 2007
National Insurance Co. Ltd. Vs Smt. Kartari Devi and Others
Delhi High Court · (2007) 12 DEL CK 0099
High Courts07 Dec 2007
Rajesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 146 DLT 588 : (2008) 100 DRJ 475 : (2008) 3 SLJ 512
Administrative Tribunals Act, 1985 — Section 14(1), 15, 15(1), 17, 20Constitution of India, 1950 — Article 134, 136, 226, 227Contempt of Courts Act, 1971 — Section 12, 19, 19(1)
High Courts07 Dec 2007
Gautam Nagar Residents Assn. (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2008) 100 DRJ 23
High Courts07 Dec 2007Allowed
Canara Bank Vs P. Umesh Pai
Delhi High Court · (2008) 146 DLT 264 : (2008) 100 DRJ 25 : (2008) 116 FLR 673 : (2008) 1 ILR Delhi 1033 : (2008) 3 SLJ 93
High Courts07 Dec 2007
In Re : Sahara Airlines Ltd.
Delhi High Court · (2008) 100 DRJ 40 : (2009) 121 FLR 156 : (2008) 2 LLJ 236
High Courts06 Dec 2007Dismissed
United India Insurance Co. Ltd. Vs Meenakshi and Others
Delhi High Court · (2008) ACJ 2478
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173
High Courts06 Dec 2007Allowed
Delhi Development Authority Vs Rajindra Properties and Industries
Delhi High Court · (2008) 2 ILR Delhi 36
Limitation Act, 1963 — Section 5
High Courts06 Dec 2007Dismissed
Shiksha Devi and Others Vs Gaon Sabha Rithala and Others
Delhi High Court · (2008) 146 DLT 697
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Land Reforms Act, 1954 — Section 185, 67, 81Land Acquisition Act, 1894 — Section 11, 18, 30
High Courts06 Dec 2007Allowed
Om Prakash and Others Vs State of NCT of Delhi and Another
Delhi High Court · (2007) 12 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 308
High Courts06 Dec 2007
Commissioner of Income Tax Vs Nirula Corner House Ltd.
Delhi High Court · (2008) 167 TAXMAN 318
High Courts06 Dec 2007
Mohan Meakin Ltd. Vs Mr. Krishan Dutt Yadav
Delhi High Court · (2007) 12 DEL CK 0042
Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 1
High Courts06 Dec 2007Dismissed
State Farms Corporation of India Ltd., Employees Union and Sh. T.S. Sasi, Personal Assistant, State Farms Corporation of India Ltd. Vs State Farms Corporation of India Ltd. and Sh. Aby John, Executive Officer, State Farms Corporation of India Ltd.
Delhi High Court · (2007) 12 DEL CK 0029
High Courts05 Dec 2007Dismissed
Anand Kumar Deepak Kumar Vs Haldiram Bhujiawala and Others
Delhi High Court · (2007) 11 ILR Delhi 151 Supp
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AConstitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 22
High Courts05 Dec 2007Disposed Off
Krishan Lal and Others Vs MCD and Others
Delhi High Court · (2008) 100 DRJ 726
Delhi Municipal Corporation Act, 1957 — Section 317, 318, 322
High Courts05 Dec 2007Dismissed
Commissioner of Income Tax Vs Heynon India Ltd.
Delhi High Court · (2009) 315 ITR 281
High Courts05 Dec 2007Dismissed
Delhi Transport Corporation Vs Shri B.P. Singhal and Others
Delhi High Court · (2008) 101 DRJ 460
Motor Vehicles Act, 1988 — Section 163A, 168Penal Code, 1860 (IPC) — Section 278, 304A
High Courts05 Dec 2007Dismissed
Commissioner of Income Tax, Delhi Vs Indocount Finance Ltd.
Delhi High Court · (2007) 12 DEL CK 0145
High Courts05 Dec 2007Allowed
Smt. Shama Vs Sandeep Verma
Delhi High Court · (2007) 12 DEL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 315, 34, 406, 498A