High Courts10 Dec 2007Dismissed
Indrawati and Another Vs Government of NCT of Delhi and Others
Delhi High Court · (2008) 100 DRJ 53
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 8 of 149
High Courts10 Dec 2007Dismissed
Commissioner of Income Tax Vs Asian Hotels Limited
Delhi High Court · (2008) 215 CTR 84 : (2008) 100 DRJ 454 : (2010) 323 ITR 490
Income Tax Act, 1961 — Section 22, 23(1), 28
High Courts10 Dec 2007Dismissed
Smt. Deepa Arora Vs Mr. Saurabh Arora and Another
Delhi High Court · (2007) 12 DEL CK 0116
Evidence Act, 1872 — Section 63Hindu Marriage Act, 1955 — Section 13(1)Succession Act, 1925 — Section 2, 370, 372, 63
High Courts10 Dec 2007Dismissed
Shri Jawahar Singh Vs Smt. Bala Jain and Others
Delhi High Court · (2007) 12 DEL CK 0107
High Courts10 Dec 2007Dismissed
New India Assurance Co. Vs Harmesh Kaur and Others
Delhi High Court · (2007) 12 DEL CK 0102
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts10 Dec 2007Allowed
BPL Limited Vs Morgan Securities and Credits Pvt. Ltd. and Others
Delhi High Court · (2008) 1 ARBLR 325 : (2008) 101 DRJ 188
Arbitration and Conciliation Act, 1996 — Section 17, 37
High Courts07 Dec 2007Dismissed
Sh. Y.N. Prasad Vs The Management of Sharan Society for S.T.U.P.
Delhi High Court · (2007) 12 DEL CK 0206
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts07 Dec 2007Disposed Off
Banshi Lal and Another Vs NCT of Delhi and Another
Delhi High Court · (2008) 1 DMC 262
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts07 Dec 2007Dismissed
Pyare Lal and Others Vs New Delhi Municipal Committee
Delhi High Court · (2008) 100 DRJ 29
Industrial Disputes Act, 1947 — Section 25, 25B, 25F, 25FF, 25FFF
High Courts07 Dec 2007Dismissed
Shanti Mukand Hospital Vs Ms. Rinchu and Others
Delhi High Court · (2008) 146 DLT 148 : (2008) 100 DRJ 43
Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 336, 338
High Courts07 Dec 2007Dismissed
Rohit Kumar Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2008) 100 DRJ 160
Criminal Procedure Code, 1973 (CrPC) — Section 482Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts07 Dec 2007Dismissed
Gaurav Nagpal Vs Sumedha Nagpal
Delhi High Court · (2008) 1 DMC 166 : (2008) 100 DRJ 329
Criminal Procedure Code, 1973 (CrPC) — Section 125, 340Evidence Act, 1872 — Section 56, 57Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts07 Dec 2007Dismissed
Council of Scientific and Industrial Research and Others Vs Parideen and Others
Delhi High Court · (2007) 12 DEL CK 0191
High Courts07 Dec 2007Dismissed
Union of India (UOI) Vs Jagmohan Singh Chairman, Railway Board Vs Northern Railway Physically Handicapped Employees Welfare Association and Others
Delhi High Court · (2008) 116 FLR 676 : (2008) 1 ILR Delhi 1039 : (2008) 3 SLJ 80
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33, 47, 47(2)
High Courts07 Dec 2007Disposed Off
Smt. Rekha Vs The State and Others
Delhi High Court · (2007) 12 DEL CK 0167
High Courts07 Dec 2007Disposed Off
Smt Rekha Vs The State and Others
Delhi High Court · (2007) 12 DEL CK 0158
High Courts07 Dec 2007Dismissed
Commissioner of Income Tax Vs Mohd. Shahid
Delhi High Court · (2007) 12 DEL CK 0147
Income Tax Act, 1961 — Section 158BC, 260A
High Courts07 Dec 2007Allowed
Manoj Kataria and Others Vs State and Another
Delhi High Court · (2007) 12 DEL CK 0123
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 506
High Courts07 Dec 2007Allowed
Mahinder Pal Singh and Others Vs State and Another
Delhi High Court · (2007) 12 DEL CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34