High Courts30 Nov 2007Disposed Off
Mohd. Iqbal Vs Mohd. Aamin
Delhi High Court · (2008) 100 DRJ 37
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 10
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 12 of 149
High Courts30 Nov 2007Disposed Off
Jot Ram Vs Union of India
Delhi High Court · (2008) 100 DRJ 111
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts30 Nov 2007Dismissed
Rajinder Sehrawat and Another Vs Noida Fabricators and Engineers P. Ltd. and Others
Delhi High Court · (2008) 144 CompCas 266 : (2010) 97 SCL 103
Companies Act, 1956 — Section 397, 398, 433
High Courts30 Nov 2007Dismissed
V.L.S. Finance Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 146 CompCas 9 : (2009) 96 SCL 207
Companies Act, 1956 — Section 120, 209A, 237, 239, 241Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Allowed
Union of India (UOI) and Others Vs Govind Ram Yadav and Another
Delhi High Court · (2008) 148 DLT 672 : (2007) 11 ILR Delhi 141
Administrative Tribunals Act, 1985 — Section 19
High Courts30 Nov 2007
Himanshu Gupta Vs Kundan Singh and Others
Delhi High Court · (2007) 11 ILR Delhi 118
High Courts30 Nov 2007
Nitin Gupta Vs Kundan Singh and Others
Delhi High Court · (2007) 11 DEL CK 0194
High Courts30 Nov 2007
Dhari Ram and Others Vs DTC and Others
Delhi High Court · (2007) 11 ILR Delhi 126 Supp
High Courts30 Nov 2007
Veer Pal @ Veeru @ Rahisuddin Vs State (NCT of Delhi)
Delhi High Court · (2008) 2 ILR Delhi 31
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(viia), 21, 21(b), 21(c)
High Courts30 Nov 2007
Personal Point Care Ltd. Vs Smt. Sujata Dhaundiyal and Secretary (Labour) Govt. of NCT of Delhi
Delhi High Court · (2007) 11 DEL CK 0056
High Courts30 Nov 2007
Bal Swaroop Vs The Management of CPWD
Delhi High Court · (2007) 11 DEL CK 0026
High Courts30 Nov 2007Allowed
Dr. Munjula Krippendorf Pathak Vs Vijay Dixit and Others
Delhi High Court · (2008) 146 DLT 566 : (2008) 100 DRJ 425 : (2007) 11 ILR Delhi 130
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts30 Nov 2007
New Delhi Apartment Group Housing Society Vs Jyoti Swaroop Mittal
Delhi High Court · (2007) 4 ARBLR 565 : (2008) 100 DRJ 439
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts30 Nov 2007Dismissed
DDA Vs Naraindas R. Israni
Delhi High Court · (2008) 1 ARBLR 58 : (2008) 100 DRJ 500
Arbitration Act, 1940 — Section 30, 33, 39Contract Act, 1872 — Section 73, 74
High Courts30 Nov 2007Allowed
Yash Arora Vs Tushar Enterprises and Others
Delhi High Court · (2008) 100 DRJ 417 : (2008) 1 ILR Delhi 972 : (2008) 36 PTC 523
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 27(2), 28, 28(1), 28(3), 30(1)
High Courts30 Nov 2007Allowed
National Highways Authority of India Vs ITD Cementation India Ltd.
Delhi High Court · (2007) 4 ARBLR 555 : (2008) 100 DRJ 431
Arbitration and Conciliation Act, 1996 — Section 34
High Courts30 Nov 2007Dismissed
Ex. Const. Raj Kumar Vs Lt. Governor and Others
Delhi High Court · (2007) 11 DEL CK 0020
Constitution of India, 1950 — Article 226
High Courts30 Nov 2007Dismissed
Dr. Dinesh Kumar Paliwal Vs Union of India (UOI) and Another
Delhi High Court · (2007) 11 DEL CK 0019
High Courts30 Nov 2007Dismissed
Shri Jit Ram (Decd.) thr. LRs. Vs Smt. Samey Kaur (Decd. thr. LRs.) and Others
Delhi High Court · (2007) 11 DEL CK 0018
Delhi Land Reforms Act, 1954 — Section 11
High Courts30 Nov 2007Dismissed
Smt. Bimla Rai and Another Vs Smt. Sadhana Rai and Others
Delhi High Court · (2007) 11 DEL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 151Delhi High Court Rules and Orders — Rule 5Registration Act, 1908 — Section 17, 49