COURT ARCHIVE

Delhi High Court judgments, 2007

2,970 judgments · page 13 of 149

High Courts30 Nov 2007Dismissed

Ashok Malhotra Vs Central Bureau of Investigation

Delhi High Court · (2007) 11 DEL CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts30 Nov 2007Dismissed

Ahluwalia Contracts (India) Ltd. Vs Housing and Urban Development Corporation and Another

Delhi High Court · (2007) 4 ARBLR 539 : (2008) 100 DRJ 461 : (2008) 1 ILR Delhi 982

Arbitration and Conciliation Act, 1996 — Section 12, 12(3), 13(2), 13(3), 13(4)Partnership Act, 1932 — Section 69

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High Courts30 Nov 2007Dismissed

Neena Sinha Vs Union of India (UOI) and Others

Delhi High Court · (2008) 100 DRJ 55

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226

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High Courts30 Nov 2007Dismissed

Devinder Kumar and Another Vs Delhi Development Authority

Delhi High Court · (2008) 100 DRJ 470

Constitution of India, 1950 — Article 309

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High Courts30 Nov 2007

Roop Ram Memorial Educational Society (Regd.) Vs The Director of Education and Another

Delhi High Court · (2008) 100 DRJ 457

Delhi Development Act, 1957 — Section 22(3), 22(56)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 4(2), 5Delhi School Education Rules, 1973 — Rule 44

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High Courts30 Nov 2007Dismissed

Tek Ram Dahiya Vs Punjab National Bank and Others

Delhi High Court · (2007) 11 DEL CK 0011

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High Courts30 Nov 2007Dismissed

P.K. Sharma Vs Municipal Corporation of Delhi

Delhi High Court · (2008) 1 ILR Delhi 1006

Constitution of India, 1950 — Article 14, 16, 21, 226, 227Industrial Disputes Act, 1947 — Section 10, 2, 25F

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High Courts30 Nov 2007Dismissed

Havaldar Shital Prasad Singh Vs Union of India (UOI) and Others

Delhi High Court · (2008) 100 DRJ 496

Constitution of India, 1950 — Article 226

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High Courts30 Nov 2007

R.B. Arora Vs State

Delhi High Court · (2008) 100 DRJ 509 : (2008) 2 ILR Delhi 25

Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 31, 5(1), 5(2)

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High Courts30 Nov 2007