High Courts18 Dec 2001Dismissed
Daulat Ram Malhotra Vs Amarjeet Singh
Delhi High Court · (2001) 12 DEL CK 0007
Negotiable Instruments Act, 1881 (NI) — Section 118
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 5 of 99
High Courts15 Dec 2001Disposed Off
Commissioner of Income Tax Vs Vishal Builders (P.) Ltd.
Delhi High Court · (2002) 123 TAXMAN 11
Income Tax Act, 1961 — Section 256(1), 4(1), 41(1), 80HH, 80HH(2)(i)
High Courts14 Dec 2001Allowed
Jain Rolling Mills Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 12 DEL CK 0132
High Courts14 Dec 2001
Commissioner of Income Tax Vs Seth Kedar Nath Modi, Dayawati Modi and R.B. Seth Gujarmal Modi
Delhi High Court · (2002) 173 CTR 456 : (2002) 257 ITR 301
Income Tax Act, 1961 — Section 17(2), 2(24), 256(2), 28
High Courts14 Dec 2001
Chattar Singh and Others Vs Indira Gandhi National Open University
Delhi High Court · (2002) 4 AD 365 : (2002) 96 DLT 390
Criminal Procedure Code, 1973 (CrPC) — Section 340Industrial Disputes Act, 1947 — Section 25(F)
High Courts14 Dec 2001Dismissed
Aditya Murgai Vs Ashok Murgai
Delhi High Court · (2001) 12 DEL CK 0104
Hindu Succession Act, 1956 — Section 4, 7, 8
High Courts14 Dec 2001
Saraswati Kunj Co-operative House Building Society Ltd. Vs Appropriate Authority
Delhi High Court · (2002) 173 CTR 454
High Courts14 Dec 2001Dismissed
Tinna Overseas Ltd. and Another Vs Projects and Equipments Corporation of India Ltd. and Another
Delhi High Court · (2001) 12 DEL CK 0067
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3)
High Courts14 Dec 2001
Surinder and Co. Vs Delhi Development Authority
Delhi High Court · (2001) 12 DEL CK 0066
Arbitration Act, 1940 — Section 30, 33
High Courts14 Dec 2001Allowed
George Lillington and Co. Ltd. and Another Vs Prestige Paints and Another
Delhi High Court · (2002) 95 DLT 753
High Courts14 Dec 2001
Som Datt Finance Corporation Ltd. Vs Labels International Pvt. Ltd. and Others
Delhi High Court · (2002) 4 AD 415 : (2002) 96 DLT 361 : (2002) 62 DRJ 45
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(2), 151
High Courts14 Dec 2001
Surinder Pal Vs National Insurance Co. Ltd. and Another
Delhi High Court · (2003) ACJ 1205 : AIR 2002 Delhi 208 : (2002) 95 DLT 591
High Courts14 Dec 2001
Delhi Bottling Co. Ltd. Vs Times Guaranty Financials Ltd.
Delhi High Court · (2001) 12 DEL CK 0024
Contract Act, 1872 — Section 23, 28
High Courts13 Dec 2001
The Commissioner of Income Tax, Delhi (Central), New Delhi Vs Orissa Cement Ltd.
Delhi High Court · (2002) 173 CTR 317 : (2002) 95 DLT 705 : (2002) 122 TAXMAN 353
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80, 80HHIncome Tax Rules, 1962 — Rule 19
High Courts13 Dec 2001
Elizabeth Skariah Vs Aby Skariah and Others
Delhi High Court · AIR 2002 Delhi 307 : (2002) 3 CivCC 16 : (2002) 95 DLT 343 : (2002) 1 DMC 273
Divorce Act, 1869 — Section 32Hindu Marriage Act, 1955 — Section 32
High Courts13 Dec 2001
Commissioner of Income Tax Vs PUSHPAK ENTERPRISES
Delhi High Court · (2001) 172 CTR 172
High Courts13 Dec 2001Dismissed
Bureau of Indian Standards Employees Union and Others Vs Bureau of Indian Standards and Others
Delhi High Court · (2002) 95 DLT 444
Bureau of Indian Standards Act, 1986 — Section 38Constitution of India, 1950 — Article 12, 14, 16
High Courts13 Dec 2001Dismissed
Advanced Ocean Systems (P) Limited Vs Delhi Jal Board and Another
Delhi High Court · (2001) 12 DEL CK 0084
Arbitration Act, 1940 — Section 9Arbitration and Conciliation Act, 1996 — Section 36, 9Constitution of India, 1950 — Article 226
High Courts13 Dec 2001
Chiranji Estates (P) Ltd. Vs Union of India and Others
Delhi High Court · (2002) 173 CTR 449 : (2002) 123 TAXMAN 287
High Courts13 Dec 2001Dismissed
Naveen Kumar Aditya Vs Escorts Finance Ltd.
Delhi High Court · (2002) 95 DLT 822 : (2002) 61 DRJ 391 : (2003) 3 RCR(Criminal) 337
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482Penal Code, 1860 (IPC) — Section 408, 420, 468, 471