High Courts20 Dec 2001Dismissed
Dayachand Engineering India Pvt. Ltd. Vs The National Small Industries Corporation Limited and Others
Delhi High Court · (2001) 12 DEL CK 0039
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 4 of 99
High Courts20 Dec 2001Dismissed
Paramjit Singh Vs Union of India and Others
Delhi High Court · (2001) 12 DEL CK 0033
Constitution of India, 1950 — Article 226, 227Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 15, 6(1), 6(2)
High Courts20 Dec 2001Dismissed
S.K. Trading Corporation Vs Union of India and Others
Delhi High Court · (2002) 146 ELT 50
High Courts20 Dec 2001Dismissed
Vinod Kumar and Another Vs Keshav Anand
Delhi High Court · (2002) 4 AD 358 : (2002) 96 DLT 424 : (2002) 62 DRJ 128
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3(5)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2001Dismissed
DCM Financial Services Ltd. Vs NEMO
Delhi High Court · (2001) 12 DEL CK 0002
High Courts19 Dec 2001Dismissed
Mohan Lal Thapar Vs Y.P. Dabara, Inspector, Customs, New Customs House, New Delhi
Delhi High Court · (2002) 3 AD 619 : (2002) 96 DLT 317 : (2002) 61 DRJ 874 : (2002) 82 ECC 616 : (2002) 143 ELT 44 : (2002) 3 RCR(Criminal) 78
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 386Customs Act, 1962 — Section 135, 135(1)Penal Code, 1860 (IPC) — Section 379
High Courts19 Dec 2001
Surinder Pahwa Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2002) 61 DRJ 791
Constitution of India, 1950 — Article 226
High Courts19 Dec 2001Dismissed
O. Verghese Vs Union of India and Others
Delhi High Court · (2002) 4 AD 216 : (2002) 62 DRJ 143
Border Security Force Act, 1968 — Section 8Border Security Force Rules, 1969 — Rule 19, 19(1)Central Civil Services (Pension) Rules, 1972 — Rule 26, 26(4)
High Courts19 Dec 2001
Rupali Grover and Another Vs Rajesh Grover and Others
Delhi High Court · (2002) 96 DLT 463
Guardians and Wards Act, 1890 — Section 25, 7
High Courts19 Dec 2001
Priya Holdings Co. (P) Ltd. Vs Auto General Engineering Co.
Delhi High Court · (2002) 3 AD 848 : (2002) 2 RAJ 367
Arbitration Act, 1940 — Section 30
High Courts19 Dec 2001Dismissed
Murari Lal Sharma Vs Nehru Yuva Kendra Sangathan
Delhi High Court · (2002) 96 DLT 412 : (2002) 63 DRJ 776 : (2002) 93 FLR 919
Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Dec 2001Dismissed
Common Cause (A Registered Society) Vs Union of India and Others
Delhi High Court · (2002) 3 AD 545 : (2002) 96 DLT 477 : (2002) 61 DRJ 838
Constitution of India, 1950 — Article 14
High Courts19 Dec 2001Allowed
Mohd. Naseem Vs Jamia Millia Islamia and Others
Delhi High Court · (2001) 12 DEL CK 0070
High Courts19 Dec 2001Dismissed
Irfan Hussain @ Mazhar Abbas through his brother Parvez Hussain Vs Lt. Governor, NCT of Delhi and Others
Delhi High Court · (2002) 95 DLT 440 : (2002) 61 DRJ 386 : (2002) 146 ELT 537
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 5ACustoms Act, 1962 — Section 108, 132, 135(1)
High Courts19 Dec 2001Dismissed
Mahinder Kumar Chaudhary and Another Vs Balsara Hygiene Products Ltd.
Delhi High Court · (2001) 12 DEL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Partnership Act, 1932 — Section 69, 69(2)Specific Relief Act, 1963 — Section 30
High Courts19 Dec 2001
Krishan Kumar Madhok Vs Union of India
Delhi High Court · (2002) 3 AD 966 : (2002) 2 RAJ 221
High Courts19 Dec 2001Dismissed
Jayashree G. Naik Vs Union of India and Others
Delhi High Court · (2002) 96 DLT 591 : (2002) 62 DRJ 681 : (2003) 1 SLJ 44
Constitution of India, 1950 — Article 15, 15(4), 16, 16(4)
High Courts19 Dec 2001Dismissed
Balwinder Kaur Vs Union of India and Others Paramjit Kaur Vs Union of India and Others Kuldip Singh Vs Union of India and Others
Delhi High Court · (2001) 12 DEL CK 0019
Constitution of India, 1950 — Article 226, 227Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 15, 6(1), 6(2)
High Courts19 Dec 2001
Common Cause Vs Union of India (UOI) and Others
Delhi High Court · AIR 2002 Delhi 236 : (2002) 101 DLT 28
Constitution of India, 1950 — Article 226, 47
High Courts18 Dec 2001Dismissed
Subhash Vs Delhi Pollution Control Committee and Others
Delhi High Court · (2002) 95 DLT 650