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COURT ARCHIVE

Delhi High Court judgments, 2001

1,971 judgments · page 3 of 99

High Courts20 Dec 2001

Savitri Devi Vs Fashion Linkers and Others

Delhi High Court · (2002) 3 AD 980 : (2002) 95 DLT 893

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, 11Delhi Rent Control Act, 1958 — Section 50Land Acquisition Act, 1894 — Section 16
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High Courts20 Dec 2001Allowed

S.S. Ahluwalia Vs Union of India and Another

Delhi High Court · (2002) 96 DLT 374

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Central Civil Services (Pension) Rules, 1972 — Rule 39, 9
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High Courts20 Dec 2001Allowed

Alika Khosla Vs Thomas Mathew and Another

Delhi High Court · (2002) 62 DRJ 851 : (2002) 3 RCR(Civil) 131

Constitution of India, 1950 — Article 19(1), 19(2), 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Divorce Act, 1869 — Section 10
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High Courts20 Dec 2001Allowed

Ms. X Vs Mr. Z and Another

Delhi High Court · AIR 2002 Delhi 217 : (2002) 96 DLT 354 : (2002) 1 DMC 448 : (2002) 3 RCR(Civil) 131 : (2002) 3 RCR(Criminal) 140

Constitution of India, 1950 — Article 21
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High Courts20 Dec 2001Dismissed

Amit Aggarwal Vs State and Others

Delhi High Court · (2002) 95 DLT 368 : (2002) 61 DRJ 454

Criminal Procedure Code, 1973 (CrPC) — Section 162Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 186, 323, 332, 34, 353
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High Courts20 Dec 2001Dismissed

Attar Chand Jain Vs Sudhir Kumar Jain and Others

Delhi High Court · (2002) 4 AD 490 : (2002) 3 CivCC 125 : (2002) 97 DLT 22 : (2002) 62 DRJ 810 : (2002) 3 RCR(Civil) 61 : (2002) 1 RCR(Rent) 712

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Transfer of Property Act, 1882 — Section 111, 52
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