High Courts13 Dec 2001
Commissioner of Income Tax Vs Vishal Builders P. Ltd.
Delhi High Court · (2002) 173 CTR 112 : (2002) 254 ITR 55
COURT ARCHIVE
Delhi High Court judgments, 2001
1,971 judgments · page 6 of 99
High Courts13 Dec 2001
Commissioner of Income Tax Vs Pushpak Enterprises
Delhi High Court · (2002) 172 CTR 172 : (2002) 254 ITR 193 : (2002) 122 TAXMAN 478
High Courts12 Dec 2001Dismissed
Vasudev Vs Delhi Development Authority
Delhi High Court · (2001) 12 DEL CK 0147
Arbitration Act, 1940 — Section 30
High Courts12 Dec 2001
Dr. Pawan Kumar Tomar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2001) 12 DEL CK 0114
High Courts12 Dec 2001
Express Towers (P) Ltd. and Another Vs Dy. Commissioner of Income Tax and Others
Delhi High Court · (2002) 173 CTR 447
High Courts12 Dec 2001
Bank of India Vs Raman Malhotra and Others
Delhi High Court · (2002) 1 AD 636 : (2003) 115 CompCas 369
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts12 Dec 2001
Express Towers P. Ltd. and Others Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2002) 176 CTR 318 : (2002) 257 ITR 229 : (2002) 122 TAXMAN 475
High Courts12 Dec 2001Allowed
Hira Lal Vs Government of NCT of Delhi and Others
Delhi High Court · (2001) 12 DEL CK 0058
Constitution of India, 1950 — Article 226
High Courts12 Dec 2001Partly Allowed
Vindhya Telelinks Ltd. Vs Mahanagar Telephones Nigam Limited and Another
Delhi High Court · (2001) 12 DEL CK 0045
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226
High Courts12 Dec 2001
Airports Authority of India Vs S.N. Malhotra and Sons and Another
Delhi High Court · (2002) 61 DRJ 883
Arbitration and Conciliation Act, 1996 — Section 12, 13, 13(5), 16, 16(2)Contract Act, 1872 — Section 55
High Courts12 Dec 2001
Rishi Ram Gupta alias Budh Ram Vs Hari Ram Gupta and Others
Delhi High Court · (2001) 12 DEL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8, Order 7 Rule 11Partnership Act, 1932 — Section 14, 40, 48
High Courts12 Dec 2001Allowed
Ashok Kumar Khandelwal Vs Delhi Development Authority
Delhi High Court · (2002) 96 DLT 61
Constitution of India, 1950 — Article 226
High Courts11 Dec 2001
The Commissioner of Income Tax Vs Vasavi Pratap Chand Commissioner of Wealth Tax Vs Arjan Singh and Suresh Kumar Sanghi Vs Commissioner of Wealth-Tax
Delhi High Court · (2002) 172 CTR 190 : (2002) 95 DLT 595 : (2002) 255 ITR 517 : (2002) 122 TAXMAN 792
High Courts11 Dec 2001
Farida and Another Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2002) 97 DLT 229 : (2002) 63 DRJ 524
High Courts10 Dec 2001Allowed
Architects Bureau Vs Delhi Agricultural Marketing Board and Others
Delhi High Court · (2001) 12 DEL CK 0128
High Courts10 Dec 2001
Hindustan Carbide Pvt. Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2002) 95 DLT 689 : (2002) 61 DRJ 521
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B
High Courts07 Dec 2001Dismissed
Marut Nandan Overseas Ltd. Vs S.K. Shingal, Commissioner of Customs
Delhi High Court · (2002) 95 DLT 843 : (2002) 61 DRJ 441 : (2002) 80 ECC 61 : (2002) 141 ELT 14
High Courts07 Dec 2001
Pt. Munshi Ram and Associates (P) Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (2002) 96 DLT 597 : (2002) 62 DRJ 93 : (2002) 3 RAJ 195