High Courts04 Dec 2000
Santosh Kumar Jain and Others Vs S. Egnashi and Others
Delhi High Court · (2001) 58 DRJ 433
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 6 of 65
High Courts04 Dec 2000
Smt. Linda Constance Edwards Vs Shri William Edwards and Another
Delhi High Court · (2001) 3 AD 482 : (2001) 91 DLT 355 : (2001) 1 DMC 746 : (2001) 58 DRJ 731
High Courts04 Dec 2000
Sir Shadi Lal Enterprises Ltd. and Others Vs Union of India and Others
Delhi High Court · (2001) 59 DRJ 197
High Courts01 Dec 2000Dismissed
Gurdev Singh Vs Union of India (UOI) and Others
Delhi High Court · (2001) CriLJ 772 : (2001) 76 ECC 443 : (2001) 2 RCR(Criminal) 224
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts01 Dec 2000Dismissed
Jagat Mohan Lal Vs State
Delhi High Court · (2001) CriLJ 1381 : (2001) 2 RCR(Criminal) 68
Criminal Procedure Code, 1973 (CrPC) — Section 235(2)Prevention of Corruption Act, 1988 — Section 5, 5(2)
High Courts01 Dec 2000
Parents Forum for Meaningful Education and Another Vs Union of India and Another
Delhi High Court · (2001) 2 AD 20 : AIR 2001 Delhi 212 : (2001) 89 DLT 705 : (2001) 57 DRJ 456
High Courts30 Nov 2000
Commissioner of Wealth Tax Vs S. Tajbir Singh
Delhi High Court · (2001) 117 TAXMAN 685
Wealth Tax Act, 1957 — Section 16A(5), 27(1), 35(1)(aa)
High Courts30 Nov 2000
Commissioner of Income Tax Vs Gurbachan Lal
Delhi High Court · (2001) 168 CTR 266 : (2001) 250 ITR 157 : (2001) 116 TAXMAN 138
Evidence Act, 1872 — Section 106Finance Act, 1964 — Section 271(1)(C), 40Income Tax Act, 1961 — Section 256(1), 256(2), 260, 271(1)
High Courts30 Nov 2000Dismissed
Somani Marketing Pvt. Ltd. and Another Vs Subhash C. Raswant
Delhi High Court · AIR 2001 Delhi 152
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 148
High Courts29 Nov 2000
Commissioner of Income Tax Vs Sharpedge Ltd.
Delhi High Court · (2001) 1 AD 701 : (2001) 165 CTR 326 : (2001) 89 DLT 125 : (2001) 249 ITR 319 : (2001) 114 TAXMAN 525
Income Tax Act, 1961 — Section 256(1), 256(2), 37
High Courts29 Nov 2000
Commissioner of Wealth Tax Vs S.D. Suri
Delhi High Court · (2001) 249 ITR 331 : (2001) 118 TAXMAN 683
Income Tax Act, 1961 — Section 159(2)
High Courts29 Nov 2000
Commissioner of Wealth Tax Vs Pratima Bhargava
Delhi High Court · (2001) 169 CTR 173 : (2001) 249 ITR 123 : (2001) 118 TAXMAN 849
High Courts29 Nov 2000Dismissed
Kelvinator of India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 116 TAXMAN 809
Income Tax Act, 1961 — Section 256(1)
High Courts29 Nov 2000
Commissioner of Income Tax Vs Saraswati Chemicals and Allied Industries (P.) Ltd.
Delhi High Court · (2001) 1 AD 796 : (2001) 167 CTR 150 : (2001) 89 DLT 208 : (2001) 249 ITR 235 : (2001) 114 TAXMAN 564
Income Tax Act, 1961 — Section 256(1), 36(1)
High Courts29 Nov 2000
Commissioner of Income Tax Vs Jagjit Singh Gidda
Delhi High Court · (2001) 115 TAXMAN 516
Income Tax Act, 1961 — Section 143(2), 256(1), 69
High Courts28 Nov 2000Allowed
Parmod Kumar Vs Lt. Governor and Others
Delhi High Court · (2001) 73 ECC 375
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226
High Courts28 Nov 2000
Mr. Surinder Singh Rekhi Vs Smt. Harbir Kaur Rekhi and Others
Delhi High Court · (2001) 2 AD 854
High Courts27 Nov 2000Allowed
Kumkum Singh Vs Delhi Development Authority
Delhi High Court · (2001) 2 RCR(Civil) 76
Constitution of India, 1950 — Article 226
High Courts27 Nov 2000
Schneider Electric Industries S.A. Vs Telemecacique and Controls (India) Ltd.
Delhi High Court · (2000) 56 DRJ 539
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 107
High Courts27 Nov 2000
Government of NCT of Delhi Vs Nasiruddin (Father of deceased Mohd. Yasin)
Delhi High Court · (2002) ACJ 1530 : (2001) CriLJ 4925 : (2001) 1 RCR(Criminal) 721
Constitution of India, 1950 — Article 21