High Courts11 Dec 2000
Raju Metal Industries Vs Union of India (UOI)
Delhi High Court · (2002) 81 ECC 272 : (2002) 143 ELT 515
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 4 of 65
High Courts11 Dec 2000
Sonu Systems Pvt. Ltd. Vs Chairman, Central Board of Direct Taxes and Others
Delhi High Court · (2001) 165 CTR 700 : (2001) 250 ITR 268 : (2001) 115 TAXMAN 262
Income Tax Act, 1961 — Section 117, 117(1), 127, 132, 132(1)
High Courts11 Dec 2000
Pratidhi Vs NCT of Delhi and Others
Delhi High Court · (2002) 1 RCR(Civil) 85
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 3, 7Juvenile Justice Act, 1986 — Section 16, 7(3)
High Courts11 Dec 2000Disposed Off
Commissioner of Income TaxDelhi (Central) Vs M/s.N.N.Mohan and Sons
Delhi High Court · (2001) 166 CTR 349 : (2000) 57 DRJ 635
High Courts11 Dec 2000
Commissioner of Income Tax Vs N.N. Mohan and Sons
Delhi High Court · (2001) 250 ITR 131 : (2001) 115 TAXMAN 252
High Courts11 Dec 2000
Subhash Choudhury and Others Vs Nahar Singh and Others
Delhi High Court · (2001) 2 AD 549 : (2001) 90 DLT 86 : (2001) 58 DRJ 39
High Courts11 Dec 2000Dismissed
Tamil Nadu Electricity Board Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2000) 12 DEL CK 0016
Constitution of India, 1950 — Article 226
High Courts11 Dec 2000
Shri D.K. Aggarwal Vs Govt. of India and others
Delhi High Court · (2001) 4 AD 922 : (2001) 167 CTR 530 : (2001) 91 DLT 753 : (2001) 250 ITR 281
High Courts08 Dec 2000
Commissioner of Income Tax Vs Bishamber Dayal and Co.
Delhi High Court · (2002) 255 ITR 343
Income Tax Act, 1961 — Section 274(2)
High Courts08 Dec 2000
M/s. Wings Pharmaceuticals Pvt. Ltd. Vs Pargatisheel Mazdoor Sangh, Delhi Pradesh and Others
Delhi High Court · (2001) 3 AD 258 : (2001) 90 DLT 140 : (2001) 58 DRJ 274 : (2001) 89 FLR 544 : (2001) 2 LLJ 304
High Courts08 Dec 2000
Commissioner of Income Tax Vs Smt. Bhagwanti Kohli
Delhi High Court · (2002) 123 TAXMAN 188
High Courts08 Dec 2000Dismissed
Ramesh Bhutani and Another Vs Chairman, NDMC and Others
Delhi High Court · (2000) 12 DEL CK 0052
Constitution of India, 1950 — Article 14, 226
High Courts08 Dec 2000Dismissed
Narinder Sawhney Vs Union of India (UOI) and Others
Delhi High Court · (2000) 12 DEL CK 0041
High Courts08 Dec 2000
Commissioner of Income Tax-II and Another Vs M/s. Rahuljee and Co.
Delhi High Court · (2001) 3 AD 141 : (2001) 167 CTR 286 : (2001) 250 ITR 225 : (2001) RLR 294 : (2001) 115 TAXMAN 509
High Courts08 Dec 2000
Shri K.M. Singh Vs M/s. Bhagat Industrial Corporation Ltd. M/s. Bhagat Industrial Corporation Ltd. Vs Shri K.M. Singh
Delhi High Court · (2000) 12 DEL CK 0015
High Courts08 Dec 2000Allowed
Delhi Transport Corporation Vs The Presiding Officer Labour Court No. VIII and Another
Delhi High Court · (2001) 90 FLR 418
High Courts07 Dec 2000
Commissioner of Income Tax Vs Smt. Angira Devi
Delhi High Court · (2001) 165 CTR 604 : (2001) 115 TAXMAN 257
High Courts07 Dec 2000
Bhagat Construction Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2001) 165 CTR 181 : (2001) 250 ITR 291 : (2001) 114 TAXMAN 606
Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 260A, 260A(1), 28
High Courts07 Dec 2000
Commissioner of Income Tax Vs Jatinder and Others
Delhi High Court · (2001) 169 CTR 376 : (2001) 250 ITR 189 : (2001) 116 TAXMAN 817
Income Tax Act, 1961 — Section 255, 256, 263