High Courts07 Dec 2000
Mehmood Zia and Another Vs New Delhi Municipal Committee
Delhi High Court · (2001) 2 RCR(Civil) 596
Punjab Municipal Act, 1911 — Section 189
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 5 of 65
High Courts07 Dec 2000Dismissed
Bhagwan Singh Vs Delhi Development Authority
Delhi High Court · AIR 2001 Delhi 171 : (2000) 57 DRJ 455
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 30
High Courts07 Dec 2000
O.P. Wadhwa Vs H.S. Balli
Delhi High Court · (2000) 12 DEL CK 0036
Election Rules, 1967 — Rule 6, 7, 8Representation of the People Act, 1951 — Section 81
High Courts07 Dec 2000
The Commissioner of Income Tax Vs Smt. Angira Devi
Delhi High Court · (2001) 250 ITR 173
High Courts06 Dec 2000
Commissioner of Income Tax Vs Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (2001) 250 ITR 171 : (2001) 117 TAXMAN 732
Income Tax Act, 1961 — Section 256(1)
High Courts06 Dec 2000
COMMISSIONER OF INCOME TAX Vs REGAL THEATRE
Delhi High Court · (2001) 116 TAXMAN 831
High Courts06 Dec 2000Disposed Off
Commissioner of Income Tax Vs P.M. Kaul
Delhi High Court · (2001) 249 ITR 667 : (2001) 119 TAXMAN 139
Income Tax Act, 1961 — Section 256(1)
High Courts06 Dec 2000
Commissioner of Income Tax Vs Bharat Prasad Anshu Kumar
Delhi High Court · (2001) 249 ITR 755 : (2002) 120 TAXMAN 212
Income Tax Act, 1961 — Section 256(1)
High Courts06 Dec 2000
Mr. Ayub Ali Vs Union of India and Anr
Delhi High Court · (2001) 3 AD 489 : (2001) 91 DLT 366 : (2001) 58 DRJ 245 : (2001) 2 RAJ 185
High Courts06 Dec 2000
The Commissioner of Income Tax Delhi-I Vs M/s. Eskay Electronics (India) Ltd.
Delhi High Court · (2003) 127 TAXMAN 510
High Courts06 Dec 2000
Sh. Ayub Ali Vs Union of India and Ors
Delhi High Court · (2001) 3 AD 489 : (2001) 91 DLT 366 : (2001) 58 DRJ 245 : (2001) 2 RAJ 185
High Courts05 Dec 2000
Commissioner of Income Tax Vs Freeseking Industries (P.) Ltd.
Delhi High Court · (2002) 172 CTR 357 : (2001) 250 ITR 123
Income Tax Act, 1961 — Section 33, 80
High Courts05 Dec 2000
COMMISSIONER OF INCOME TAX Vs FREESEKING INDUSTRIES (P) LTD.
Delhi High Court · (2001) 116 TAXMAN 803
High Courts05 Dec 2000
Additional Commissioner of Income Tax Vs Motorlite Mfg. Co.
Delhi High Court · (2001) 169 CTR 379 : (2002) 254 ITR 713 : (2001) 117 TAXMAN 210
High Courts05 Dec 2000
Shri Jitender Singh Bindra and another Vs Ms. Kewal Bindra and others
Delhi High Court · (2001) 2 AD 469 : (2001) 90 DLT 120
High Courts05 Dec 2000
Balbir Kumar Datta Vs The State and Others
Delhi High Court · (2001) 2 AD 313 : (2001) 89 DLT 361 : (2001) 1 DMC 326 : (2001) 57 DRJ 624
High Courts05 Dec 2000
S.J.S. Chhatwal Vs Union of India and Another
Delhi High Court · (2001) 4 AD 912 : (2001) 92 DLT 157 : (2001) 58 DRJ 779
High Courts04 Dec 2000
Commissioner of Income Tax Vs Anand Das Gupta and Sons
Delhi High Court · (2001) 117 TAXMAN 726
Income Tax Act, 1961 — Section 256(1)
High Courts04 Dec 2000Dismissed
Hss Real Estate Pvt. Ltd. Vs B.K. Khanna and Others
Delhi High Court · (2001) 4 RCR(Civil) 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts04 Dec 2000
John Thomas Vs Commissioner of Income Tax
Delhi High Court · (2001) 117 TAXMAN 206