COURT ARCHIVE

Delhi High Court judgments, 2000

1,282 judgments · page 8 of 65

High Courts23 Nov 2000Dismissed

Chiranji Lal (Since Decd.) through L.Rs. Vs Hari Das Sood (Since Decd.) through L.Rs.

Delhi High Court · (2000) 11 DEL CK 0014

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 7Limitation Act, 1963 — Article 136

High Courts22 Nov 2000

Bentex Motor Control Gear Industries and Another Vs Bureau of Indian Standards

Delhi High Court · (2000) 11 DEL CK 0111

Constitution of India, 1950 — Article 226

High Courts22 Nov 2000Allowed

Kiran Bedi Vs N.C.T. of Delhi and Another

Delhi High Court · (2001) 2 RCR(Criminal) 614

Criminal Procedure Code, 1973 (CrPC) — Section 132, 197, 482Delhi Police Act, 1978 — Section 140Penal Code, 1860 (IPC) — Section 323, 34, 506

High Courts22 Nov 2000Dismissed

Ashok Aggarwal Vs Bhagwan Das Arora

Delhi High Court · AIR 2001 Delhi 107 : (2002) 1 CivCC 557 : (2000) 57 DRJ 241 : (2002) 1 RCR(Civil) 28

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 11

High Courts22 Nov 2000Allowed

Indofil Chemicals Company Vs Om Carrying Corporation and Others

Delhi High Court · AIR 2001 Delhi 106

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6

High Courts22 Nov 2000Allowed

Laxmi Narain Gupta Vs Suraj Bhan Daruka

Delhi High Court · (2002) 1 CivCC 311 : (2002) 1 RCR(Civil) 27

High Courts22 Nov 2000

Punjab Laminates Private Ltd. Vs CEGAT and CCE

Delhi High Court · (2002) 82 ECC 262

High Courts21 Nov 2000

Delhi Judicial Services Association (Regd.) Vs Govt. of NCT of Delhi and Another

Delhi High Court · (2000) 11 DEL CK 0108

High Courts21 Nov 2000

Piyare Lal Hari Singh Vs Commissioner of Income Tax

Delhi High Court · (2001) 252 ITR 739 : (2001) 117 TAXMAN 1

Income Tax Act, 1961 — Section 145(2), 256(1), 256(2)

High Courts21 Nov 2000

R.L. Narang and M.L. Narang Vs Commissioner of Income Tax

Delhi High Court · (2001) 171 CTR 162 : (2001) 249 ITR 68 : (2001) 116 TAXMAN 384

Income Tax Act, 1961 — Section 142, 142(1), 142(2), 144, 256(1)

High Courts21 Nov 2000Allowed

Arun Kumar Jain Vs Registrar of Co-operative Societies and Others

Delhi High Court · (2001) 2 RCR(Civil) 321

High Courts21 Nov 2000

MMTC Ltd. Vs Shyam Singh Chaudhary and Others

Delhi High Court · (2000) 11 DEL CK 0073

Arbitration and Conciliation Act, 1996 — Section 34, 8

High Courts21 Nov 2000

Commissioner of Income Tax Vs Satinder Singh

Delhi High Court · (2001) 249 ITR 183 : (2001) 118 TAXMAN 852

Income Tax Act, 1961 — Section 2(1A), 256(1), 3Punjab Resumption of Jagirs Act, 1957 — Section 2(3)

High Courts21 Nov 2000

Puran Chand and Co. Vs Ganeshi Lal Tara Chand and Others

Delhi High Court · AIR 2001 Delhi 175 : (2000) 57 DRJ 300

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Transfer of Property Act, 1882 — Section 65A

High Courts21 Nov 2000

Deen Dayal Sharma and Another Vs Upkar Chibbar

Delhi High Court · (2001) 58 DLT 195

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts21 Nov 2000Allowed

Swarna Khanna and Others Vs Delhi Development Authority

Delhi High Court · (2001) 3 RCR(Civil) 19

Constitution of India, 1950 — Article 226

High Courts21 Nov 2000

National Publishing House Vs Mr. Amit Sachdeva Mr. Amit Sachdeva Vs National Publishing House

Delhi High Court · (2001) 3 AD 21 : (2001) 90 DLT 697 : (2001) 57 DRJ 859 : (2001) 2 RAJ 270 : (2001) 3 RCR(Civil) 182

High Courts20 Nov 2000Dismissed

Punjab National Bank Vs Prem De Vastra and Others

Delhi High Court · AIR 2001 Delhi 172 : (2003) 115 CompCas 908 : (2000) 57 DRJ 349 : (2001) 2 RCR(Civil) 78

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11

High Courts20 Nov 2000Dismissed

Krishna Devi and Others Vs State

Delhi High Court · (2000) 11 DEL CK 0015

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 53

High Courts20 Nov 2000

Director of Income Tax (Exemption) and Another Vs D.L.F. Qutab Enclave Complex Medical Charitable Trust

Delhi High Court · (2001) 248 ITR 41 : (2001) 115 TAXMAN 520

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Government Savings Certificate Act, 1959 — Section 2Income Tax Act, 1961 — Section 11, 11(1), 11(1A), 11(2), 11(5)