High Courts18 Feb 2000
Dr. Lyakat Ali Vs Vice-Chancellor Jawahar Lal Nehru University
Delhi High Court · (2000) 5 AD 346 : (2000) 86 DLT 59
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 55 of 65
High Courts18 Feb 2000
Sh. Mahendra Pal Vs The Administrator, N.C.T of Delhi and Others
Delhi High Court · (2000) 3 AD 417 : (2000) 85 DLT 97
High Courts18 Feb 2000
All India Handloom Fabric Marketing Co-op. Society Ltd. Vs Phelps and Co. P. Ltd.
Delhi High Court · (2000) 3 AD 484 : (2000) 84 DLT 570 : (2000) 53 DRJ 409
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Feb 2000
Mangal Sain Chariya Vs Food Corporation of India and Others
Delhi High Court · (2000) 84 DLT 661
High Courts18 Feb 2000
Hans Rolling Shutter Works Vs Airmen and Sailors Co-op. Group Housing Society Ltd.
Delhi High Court · (2000) 5 AD 521 : (2000) 25 DLT 466 : (2000) 53 DRJ 558
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Feb 2000
Subhash Chandra Vs Delhi Development Authority
Delhi High Court · (1999) 5 AD 277(1)
High Courts18 Feb 2000
Gurvinder Kang and Others Vs Director of Education and Others
Delhi High Court · (2000) 4 AD 449 : (2000) 53 DRJ 332
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10
High Courts17 Feb 2000
Mohan Arora Vs Mrs. M. Panat
Delhi High Court · (2000) 4 AD 140 : (2000) 85 DLT 324
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Feb 2000
V. Sekhar Vs Food Corporation of India
Delhi High Court · (2000) 3 AD 710
Constitution of India, 1950 — Article 226
High Courts17 Feb 2000
Sh. Umesh Chakravarti Vs Union of India and Others
Delhi High Court · (2000) 5 AD 446 : (2000) 53 DRJ 311 : (2000) 87 FLR 246
Constitution of India, 1950 — Article 226
High Courts16 Feb 2000
Veera Rai Vs S.P. Rao and Others
Delhi High Court · (2000) 3 AD 70 : AIR 2000 Delhi 310 : (2000) 85 DLT 237 : (2000) 53 DRJ 802
Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts16 Feb 2000
V.K. Arora Vs K.B. Madan
Delhi High Court · (2000) 3 AD 718 : (2000) 85 DLT 24 : (2000) 56 DRJ 184
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts16 Feb 2000
Vijay Kumar Vs K.N. Chopra and Others
Delhi High Court · (2000) 3 AD 563 : (2000) 84 DLT 700 : (2000) 3 RCR(Civil) 506
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Feb 2000
Kishan Lal Sindhi Vs The Delhi Development Authority
Delhi High Court · (2000) 4 AD 142
High Courts16 Feb 2000
V.K. Saluja Vs P.O. Delhi Cooperative Tribunal, Delhi and Others
Delhi High Court · (2000) 86 DLT 147
Delhi Co-operative Societies Act, 1972 — Section 60
High Courts16 Feb 2000
Pleasant Securities and Finance Ltd. Vs NRI Financial Services Limited and Others
Delhi High Court · (2000) 4 AD 768 : AIR 2000 Delhi 245 : (2000) 53 DRJ 346
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(3), 151Limitation Act, 1963 — Section 5
High Courts15 Feb 2000
HDFC Vs Anil Laul
Delhi High Court · (2000) 5 AD 542 : (2000) 85 DLT 343 : (2000) 56 DRJ 226
High Courts15 Feb 2000
Punjab National Bank Vs Shri Suresh Kumar Jain and Others
Delhi High Court · (2000) 4 AD 842 : (2001) 106 CompCas 714 : (2000) 85 DLT 37 : (2000) 53 DRJ 432 : (2000) 125 PLR 26
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts15 Feb 2000
Jeet Lal and Other Vs Bank of Maharashtra and Others
Delhi High Court · (2000) 2 AD 585 : (2000) 84 DLT 758 : (2000) 53 DRJ 219
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15