High Courts23 Feb 2000

Ram Kishan Vs State

Delhi High Court · (2001) CriLJ 2735 : (2000) 84 DLT 673 : (2001) 3 RCR(Criminal) 601

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts18 Feb 2000

Inderjeet Singh Vs CBI

Delhi High Court · (2000) 3 AD 641 : (2000) 84 DLT 480 : (2000) 53 DRJ 192 : (2001) 1 RCR(Criminal) 276

Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 307Prevention of Corruption Act, 1988 — Section 5(2)
High Courts18 Feb 2000

Padam Singh Vs Union of India and Others

Delhi High Court · (2000) 3 AD 430

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Constitution of India, 1950 — Article 226, 235Delhi Higher Judicial Services Rules, 1970 — Rule 27