High Courts28 Feb 2000
Surjit Rani Vs Govind Ram
Delhi High Court · (2002) ACJ 369 : (2000) 85 DLT 687 : (2000) 54 DRJ 469 : (2000) 4 RCR(Civil) 577
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 53 of 65
High Courts28 Feb 2000
Naresh Sharma Vs State
Delhi High Court · (2000) 3 AD 456 : (2000) CriLJ 4874 : (2000) 84 DLT 657 : (2000) 53 DRJ 733 : (2000) 3 RCR(Criminal) 556
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4, 5
High Courts28 Feb 2000
Prem Kumar James Vs Union of India
Delhi High Court · (2000) 4 AD 679 : (2000) 53 DRJ 671
Constitution of India, 1950 — Article 12, 14, 15, 16
High Courts28 Feb 2000
Subhash Chand Aggarwal Vs Murli Manohar Lal and Others
Delhi High Court · (2000) 3 AD 891 : AIR 2000 Delhi 357 : (2000) 53 DRJ 307
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Feb 2000
Lambert Kroger Vs Enforcement Directorate
Delhi High Court · (2000) 3 AD 584 : (2000) CriLJ 2125 : (2000) 85 DLT 62 : (2000) 53 DRJ 288 : (2000) 69 ECC 592
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreign Exchange Regulation Act, 1973 — Section 19(1), 29(1), 30(1), 68
High Courts28 Feb 2000
Narinder Kaur and Another Vs Amar Jeet Singh Sethi and Another
Delhi High Court · (2000) 3 AD 599 : (2000) 54 DRJ 53 : (2000) 3 RCR(Civil) 508
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Feb 2000
Durga Prasad Vs Union of India and Others
Delhi High Court · (2000) 3 AD 569 : (2000) 53 DRJ 687 : (2000) 3 RCR(Civil) 475
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1960 — Rule 22(3), 26(3), 72Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts25 Feb 2000Dismissed
J.K. Jain and Others Vs Ziff-Davies Inc.
Delhi High Court · (2000) 56 DRJ 806
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 8
High Courts25 Feb 2000Dismissed
Arora Provision Store Vs Jiya Rani and Others
Delhi High Court · (2000) 85 DLT 348
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Feb 2000
Famous Construction Vs National Projects Construction Corporation Limited.
Delhi High Court · (2000) 3 AD 581 : AIR 2000 Delhi 404 : (2000) 53 DRJ 330
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts24 Feb 2000
Krishnawanti Vs Dr. K. Madan
Delhi High Court · (2000) 3 AD 897 : (2000) 85 DLT 362
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts24 Feb 2000
Sant Ram Vs Janki Parshad
Delhi High Court · (2000) 3 AD 687 : (2000) 85 DLT 41 : (2000) 56 DRJ 187
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 27
High Courts24 Feb 2000
Shakuntla Garg Vs Shri Megh Raj The Oriental Fire and General Insurance Company Limited Vs Smt. Shakuntla Garg
Delhi High Court · (2001) ACJ 354 : (2000) 86 DLT 423 : (2000) 54 DRJ 543 : (2000) 126 PLR 42
High Courts23 Feb 2000Allowed
Grafitek International Vs K.K. Kaura and Others
Delhi High Court · (2000) 56 DRJ 692
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4
High Courts23 Feb 2000Disposed Off
ESI Corporation Vs Industrial and Engineering Projects P. Ltd.
Delhi High Court · (2010) 125 FLR 656
High Courts23 Feb 2000
Dr. Manisha Kumar Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2000) 4 AD 519 : (2000) 85 DLT 579 : (2000) 54 DRJ 78
Constitution of India, 1950 — Article 14Indian Medical Council Act, 1956 — Section 33
High Courts23 Feb 2000
Shashi Bala Vs Managing Committee, Sardar Patel Public Sr. Sec. School and Others
Delhi High Court · (2000) 3 AD 888 : (2000) 53 DRJ 494
High Courts23 Feb 2000
Ashok Leyland Finance Ltd. Vs Mesco Pharmaceuticals Ltd.
Delhi High Court · (2000) 85 DLT 683 : (2000) 4 RCR(Civil) 459
High Courts23 Feb 2000
N.K. Sharma and Another Vs Presiding Officer and Another
Delhi High Court · (2000) 3 AD 1048
High Courts23 Feb 2000
R.K. Malhotra Vs Smt. Santosh Kaur
Delhi High Court · (2000) 3 AD 231 : (2000) 84 DLT 618 : (2000) 53 DRJ 406 : (2000) 125 PLR 21