High Courts11 Feb 1989
Raj Kumari Chopra Vs Delhi Development Authority
Delhi High Court · (1990) 40 DLT 216 : (1990) 18 DRJ 175
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 26 of 30
High Courts10 Feb 1989Allowed
Oriental Fire and General Insurance Co. Ltd. Vs Veena Pruthi and Others
Delhi High Court · (1989) 02 DEL CK 0058
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts10 Feb 1989
Shankar Vs State Premchand Vs State
Delhi High Court · (1989) ILR Delhi 35 : (1989) 2 RCR(Criminal) 641
High Courts10 Feb 1989
Lekh Raj Kukreja Vs Raymon
Delhi High Court · AIR 1989 Delhi 246 : (1989) 38 DLT 137 : (1989) 2 ILR Delhi 218 : (1989) 1 ILR Delhi 421
High Courts09 Feb 1989
Narender Tyagi Vs Vijay Karan and Another
Delhi High Court · (1989) 3 Crimes 214 : (1989) 38 DLT 29
National Security Act, 1980 — Section 3(2)
High Courts09 Feb 1989
S.V. Khadekar Vs Shri Ram Scientific Industrial Research Foundation
Delhi High Court · (1989) 38 DLT 10
High Courts09 Feb 1989Dismissed
Safdarjung Enclave Educational Society Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1989 Delhi 266 : (1990) 18 DRJ 14 : (1989) ILR Delhi 221 : (1990) 181 ITR 154
High Courts09 Feb 1989
Mahabir Auto Stores and Others Vs Indian Oil Corporation Ltd.
Delhi High Court · AIR 1989 Delhi 315 : (1989) 1 ILR Delhi 255
High Courts08 Feb 1989
Ashok Gupta Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 286
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts08 Feb 1989
State Bank of India Vs Indian Apparel Industries and others
Delhi High Court · AIR 1989 Delhi 297 : (1992) 73 CompCas 459 : (1990) 18 DRJ 17
High Courts07 Feb 1989
Gurbax Bhiryani Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 297 : (1989) 1 RCR(Criminal) 465
Constitution of India, 1950 — Article 22(4)
High Courts06 Feb 1989
Mohammed Din @ Manno Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 340 : (1989) 38 DLT 120 : (1989) 1 ILR Delhi 444
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts06 Feb 1989
Vivek Jain Vs Union of India and Another
Delhi High Court · AIR 1989 Delhi 301 : (1989) 2 ARBLR 98
High Courts06 Feb 1989
Rai and Sons (P) Ltd. and Others Vs Phelps and Co. (P) Ltd.
Delhi High Court · (1989) 38 DLT 94 : (1989) 1 ILR Delhi 41
High Courts06 Feb 1989
R.K.B. Herbals (P) Ltd. Vs Enterprises Advertising (P) Ltd. and Others
Delhi High Court · AIR 1989 Delhi 253 : (1989) 38 DLT 85
High Courts05 Feb 1989
Municipal Corporation of Delhi Vs Om Prakash Sharma
Delhi High Court · (1989) ILR Delhi 397
High Courts03 Feb 1989
Inderpreet Singh Monga and Another Vs S. Balbir Singh and Others
Delhi High Court · (1989) ILR Delhi 667