High Courts23 Jan 1989
Hindustan Pencils (P) Ltd. Vs India Stationery Products Co. and Another
Delhi High Court · AIR 1990 Delhi 19 : (1989) 2 ARBLR 72 : (1989) 38 DLT 54
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 28 of 30
High Courts23 Jan 1989
Ram Autar Suresh Kumar Vs Kanta Devi and Others
Delhi High Court · (1989) 1 ACC 432 : (1989) ACJ 814
High Courts23 Jan 1989
Commissioner of Income Tax, Delhi-I Vs Indian Aluminium Cables Ltd. (No. 2)
Delhi High Court · (1990) 184 ITR 587 : (1989) 46 TAXMAN 89
High Courts20 Jan 1989
Krishan Narain and Others Vs Jai Singh and Others
Delhi High Court · (1989) 1 ACC 358 : (1990) ACJ 155
High Courts19 Jan 1989
Exite Laboratories Vs A.A. Products (India) and Others
Delhi High Court · (1989) ILR Delhi 679
High Courts19 Jan 1989
Delhi Transport Corporation Vs Veena Rani Sethi and Others
Delhi High Court · (1989) 1 ACC 367 : (1989) ACJ 790
High Courts18 Jan 1989
D. Ross Porter Vs Pioneer Seed Company Ltd.
Delhi High Court · (1989) 66 CompCas 363 : (1989) 16 DRJ 273
High Courts18 Jan 1989Disposed Off
D. Ross Porter Vs Pioneer Seed Co. Ltd.
Delhi High Court · (1990) 68 CompCas 145
Companies Act, 1956 — Section 313
High Courts18 Jan 1989
Gurdeep Singh Narula Vs Mali Singh and Others
Delhi High Court · (1989) 1 ACC 344 : (1990) ACJ 116
High Courts17 Jan 1989
Prabha Bhasin Vs The State
Delhi High Court · AIR 1989 Delhi 244 : (1989) RLR 113
High Courts17 Jan 1989Allowed
Uma Shankar Alias Bunty Vs Amrit Lal and others
Delhi High Court · (1989) ACJ 976 : (1991) 71 CompCas 530
High Courts17 Jan 1989
Commissioner of Income Tax Vs Indian Aluminium Cables Ltd. (No. 2)
Delhi High Court · (1989) 77 CTR 87 : (1990) 183 ITR 611 : (1989) 47 TAXMAN 64
High Courts17 Jan 1989
Tuldlep Singh Vs State
Delhi High Court · (1989) 37 DLT 334
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Jan 1989
Master Uma Shankar Alias Bunty Vs Amrit Lal and Others
Delhi High Court · (1989) 1 ACC 418
High Courts17 Jan 1989
Mohd. Shafi Vs State
Delhi High Court · (1989) 3 Crimes 210 : (1989) 37 DLT 406
High Courts16 Jan 1989
Hanuman Prasad and Others Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 256
High Courts16 Jan 1989
B.R. Mehta Vs Atma Devi
Delhi High Court · (1989) 37 DLT 416 : (1989) 17 DRJ 74 : (1989) 1 ILR Delhi 158
High Courts13 Jan 1989
Suresh Kumar and Others Vs Union of India and Another
Delhi High Court · (1992) 47 DLT 165 : (1989) 58 FLR 454 : (1989) 2 LLJ 110
High Courts13 Jan 1989
Visnod Nagpal Vs Bakshi S. Kuljas Rai
Delhi High Court · (1989) ILR Delhi 173 : (1989) RLR 186
High Courts13 Jan 1989
Kunj Behari Vs M/s. K.D. Churiwala and Sons HUF and anothers
Delhi High Court · AIR 1990 Delhi 137