High Courts13 Jan 1989
Commissioner of Income Tax Vs Indian Aluminium Cables Ltd.
Delhi High Court · (1990) 69 CompCas 13 : (1989) 78 CTR 106
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 29 of 30
High Courts13 Jan 1989
Commissioner of Income Tax Vs Indian Aluminium Cables Ltd. (No. 1)
Delhi High Court · (1989) 78 CTR 120 : (1990) 184 ITR 516 : (1990) 49 TAXMAN 251
High Courts11 Jan 1989
State of Haryana and Another Vs Shashi Prabha Saxena and Others
Delhi High Court · (1989) 1 ACC 342 : (1990) ACJ 129
High Courts10 Jan 1989
Seetha Lakshmi Krishnan and Others Vs Gian Parkash etc.
Delhi High Court · (1989) 1 ACC 318 : (1989) ACJ 887
High Courts10 Jan 1989
Manjit Kumar @ Mintee Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 191
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts10 Jan 1989
P.C. Puri Vs Polyolefins Industries Ltd. and Others
Delhi High Court · (1989) 37 DLT 315
High Courts10 Jan 1989
Laksbrni Krishnan and Others Vs Gian Parkash etc.
Delhi High Court · (1989) 17 DRJ 186
High Courts09 Jan 1989
Electric Construction and Equipment Co. Ltd. and Another Vs N. Kumar and Another
Delhi High Court · (1989) 79 CTR 68 : (1989) ILR Delhi 196 : (1989) 177 ITR 16 : (1989) 45 TAXMAN 413
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts09 Jan 1989
Rajinder Anand Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 202
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts06 Jan 1989
Praveen Kumar Bhatia Vs M. Ghosh and Others
Delhi High Court · AIR 1989 Delhi 274 : (1990) 18 DRJ 9 : (1989) ILR Delhi 211 : (1989) RLR 136
High Courts06 Jan 1989
K.L. Sethi Vs Delhi Transport Corporation and Another
Delhi High Court · (1989) 1 Crimes 558 : (1989) 37 DLT 271
High Courts06 Jan 1989
Jayapalan Vs State
Delhi High Court · (1989) 37 DLT 289 : (1989) 22 ECC 319 : (1989) 1 ILR Delhi 215
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts05 Jan 1989
J. Hakim Purshotam Lal Vs Goverdhan Lal and Others
Delhi High Court · (1989) 38 DLT 287 : (1989) 17 DRJ 138
High Courts02 Jan 1989
Victor Paul(c)Raju Vs State
Delhi High Court · (1989) 2 Crimes 683 : (1989) 37 DLT 274
High Courts02 Jan 1989
Jain Soap Mills Vs Commissioner of Income Tax
Delhi High Court · (1989) 45 TAXMAN 317
Income Tax Act, 1961 — Section 145(2), 154, 256(1), 256(2)
High Courts01 Jan 1989
Suresh Kumar and others Vs Union of India and another
Delhi High Court · (1989) 2 LLJ 110(1)