High Courts22 Feb 1989
State Bank of India Vs Indian Electric and Others
Delhi High Court · (1991) 70 CompCas 190 : (1989) 17 DRJ 10
COURT ARCHIVE
Delhi High Court judgments, 1989
581 judgments · page 25 of 30
High Courts22 Feb 1989
All India Garment Export Common Cause Guild and Another Vs Union of Indian and Others
Delhi High Court · (1989) 42 ELT 167 : (1991) ILR Delhi 149
High Courts17 Feb 1989
Amarjit Singh Vs State
Delhi High Court · (1989) 38 DLT 279 : (1989) 16 DRJ 278 : (1989) 1 ILR Delhi 23 : (1990) 3 RCR(Criminal) 276
High Courts17 Feb 1989
Tirath Dass Vs State and Others
Delhi High Court · (1989) ILR Delhi 632 : (1989) RLR 115
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts17 Feb 1989
Commissioner of Income Tax Vs Electric Construction and Equipment Co. Ltd. (No. 1)
Delhi High Court · (1990) 183 ITR 666 : (1989) 47 TAXMAN 21
High Courts16 Feb 1989
Bhoj Raj Vs Oriental Fire and General Insurance Co. Ltd. and Others
Delhi High Court · (1989) 2 ACC 195 : (1989) ACJ 1109
High Courts16 Feb 1989
Lalit Kumar Vs Union of India and Others
Delhi High Court · (1989) ILR Delhi 238
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts16 Feb 1989
Kulwant J. Singh Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 22
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(11)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3(1)
High Courts16 Feb 1989
Kulwant Singh Vs Union of India and others
Delhi High Court · (1989) CriLJ 1433 : (1990) 1 Crimes 300 : (1989) ILR Delhi 244
High Courts16 Feb 1989
Delhi Transport Corporation and Others Vs Kamlesh Arora and Others
Delhi High Court · (1989) 2 ACC 15 : (1989) ACJ 1034
High Courts14 Feb 1989
Kulwant Singh Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 37(1) : (1989) 1 ILR Delhi 249 : (1989) ILR Delhi 249
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts14 Feb 1989
Ashok Patney Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 27 : (1989) 38 DLT 7 : (1989) 1 ILR Delhi 404
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 3
High Courts14 Feb 1989
Satish Kumar Vs State
Delhi High Court · (1989) ILR Delhi 413 : (1989) 1 RCR(Criminal) 305
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2
High Courts14 Feb 1989
New India Assurance Co. Ltd Vs Saloni Dargan and others
Delhi High Court · (1990) ACJ 127 : (1991) 71 CompCas 541
High Courts14 Feb 1989
Seema Mehta Vs Lalit Mehta
Delhi High Court · (1989) 16 DRJ 285 : (1989) RLR 146
High Courts14 Feb 1989
Thomson Brandt Vs The Controller of Patents and Designs
Delhi High Court · AIR 1989 Delhi 249 : (1989) 1 ARBLR 339 : (1989) 38 DLT 78
High Courts14 Feb 1989
Nallattu Thodika Hamza Vs Union of India and Others
Delhi High Court · (1989) 38 DLT 35 : (1989) 1 ILR Delhi 410 : (1989) 1 RCR(Criminal) 444
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts14 Feb 1989
New India Assurance Co. Ltd. Vs Saloni Dargan and Others
Delhi High Court · (1989) 1 ACC 339
High Courts13 Feb 1989
Nafisuddin Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 313 : (1989) 37 DLT 27 : (1989) 1 ILR Delhi 417
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)